High Courts24 May 2007Allowed
Dev Sareen Vs D.C.M. Financial Ltd.
Delhi High Court · (2008) 2 ALT(Cri) 18 : (2007) 4 BC 291
Criminal Procedure Code, 1973 (CrPC) — Section 319Negotiable Instruments Act, 1881 (NI) — Section 138, 141
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 5,030 of 6,525
High Courts24 May 2007
Devender Prashad Vs Shanti Devi and Others
Delhi High Court · (2007) 2 DMC 265
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 161, 164, 304B, 34, 397
High Courts24 May 2007Dismissed
Mohd. Mursaleen Vs Union of India (UOI) and Others
Delhi High Court · (2007) 96 DRJ 435
Delhi Development Act, 1957 — Section 29(2)
High Courts24 May 2007Dismissed
Pearson Education Inc. Vs Prentice Hall of India Pvt. Ltd. and Others
Delhi High Court · (2007) 35 PTC 450
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Copyright Act, 1957 — Section 17, 18, 19, 19A, 2Specific Relief Act, 1963 — Section 14, 14(1), 15, 16
High Courts24 May 2007Allowed
Badruddin Bashar Khan Vs Union of India (UOI) and Others
Delhi High Court · (2007) 141 DLT 448 : (2007) 96 DRJ 526
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11(1), 3(1), 7(1), 8Constitution of India, 1950 — Article 22(5)Customs Act, 1962 — Section 104
High Courts24 May 2007Dismissed
Glaxo Smithkline Asia P. Ltd. Vs Assessing Authority, Sepcial Zone Trade and Tax Department and Another
Delhi High Court · (2007) 141 DLT 353 : (2007) 8 STR 450
Constitution of India, 1950 — Article 336(29A)
High Courts24 May 2007
Commissioner of Income Tax Vs Gujarat Guardian Ltd.
Delhi High Court · (2007) 141 DLT 644 : (2008) 306 ITR 320 : (2007) 163 TAXMAN 394
Income Tax Act, 1961 — Section 260A, 32, 35AB, 35AB(3), 43(3)
High Courts23 May 2007Allowed
Umesh Tandon and Others Vs Indian Technolgocial Products
Delhi High Court · (2007) 4 BC 271 : (2008) 1 CivCC 40
Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts23 May 2007Dismissed
Commissioner of Income Tax Vs Usha Iron and Ferro Metal Corporation Ltd.
Delhi High Court · (2007) 141 DLT 161 : (2007) 2 ILR Delhi 669 : (2008) 296 ITR 140 : (2007) 163 TAXMAN 256
Income Tax Act, 1961 — Section 260A
High Courts23 May 2007Allowed
National Insurance Co. Ltd. Vs Param Pal Singh
Delhi High Court · (2009) ACJ 630 : (2007) 2 ILR Delhi 886
Hindu Adoptions and Maintenance Act, 1956 — Section 11(6)Motor Vehicles Act, 1988 — Section 163AWorkmens Compensation Act, 1923 — Section 2
High Courts23 May 2007Disposed Off
Kotak Mahindra Banking Ltd. Vs Industrial Development Bank of India and Others
Delhi High Court · AIR 2007 Delhi 211 : (2007) 2 BC 302 : (2009) 3 CompLJ 510 : (2007) CriLJ 3065
Banking Regulation Act, 1949 — Section 35A
High Courts23 May 2007Dismissed
The Commissioner of Income Tax Vs Shri Atul Jain
Delhi High Court · (2007) 212 CTR 42 : (2007) 2 ILR Delhi 895 : (2008) 299 ITR 383 : (2007) 164 TAXMAN 33 : (2007) 163 TAXMAN 325
Income Tax Act, 1961 — Section 132, 147, 148
High Courts23 May 2007
The Commissioner of Income Tax Vs Highgain Finvest Pvt. Ltd.
Delhi High Court · (2008) 214 CTR 441 : (2008) 304 ITR 325 : (2007) 164 TAXMAN 142
Income Tax Act, 1961 — Section 143(1), 147, 148, 260A
High Courts23 May 2007Dismissed
Satpal Vs Shaktiman and Others
Delhi High Court · (2007) 05 DEL CK 0079
Penal Code, 1860 (IPC) — Section 302, 313, 34, 380, 460
High Courts23 May 2007Dismissed
Shashi Shekhar @ Neeraj @ Raju Vs State
Delhi High Court · (2007) 141 DLT 145
Criminal Procedure Code, 1973 (CrPC) — Section 102, 313, 401Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 392, 397, 411
High Courts23 May 2007Dismissed
Ram Phal Verma and Others Vs Scooters India Ltd. and Others
Delhi High Court · (2007) 05 DEL CK 0034
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 18
High Courts23 May 2007Dismissed
Commissioner of Income Tax Vs Smt. Vinita jain
Delhi High Court · (2007) 05 DEL CK 0025
High Courts22 May 2007Dismissed
Commissioner of Income Tax Vs Shri Girish Chaudhary, Director of I.G. Builders and Promoters Pvt. Ltd.
Delhi High Court · (2008) 296 ITR 619 : (2007) 163 TAXMAN 608
Evidence Act, 1872 — Section 34
High Courts22 May 2007Dismissed
Commissioner of Income Tax Vs Eicher Ltd.
Delhi High Court · (2007) 213 CTR 57 : (2007) 294 ITR 310 : (2007) 163 TAXMAN 259
Income Tax Act, 1961 — Section 114, 143(3), 148, 260A, 41(1)
High Courts22 May 2007Dismissed
Commissioner of Income Tax Vs Kiran Securities P. Ltd.
Delhi High Court · (2008) 304 ITR 48
Income Tax Act, 1961 — Section 260A