CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,30,494 judgments · page 5,028 of 6,525

High Courts29 May 2007

Sanjeev Nanda Vs State of Nct of Delhi

Delhi High Court · (2007) CriLJ 3786 : (2007) 2 ILR Delhi 41 : (2008) 1 RCR(Criminal) 183

Criminal Procedure Code, 1973 (CrPC) — Section 165, 173(8), 311, 313, 362Evidence Act, 1872 — Section 165Indian Medical Council Act, 1956 — Section 2
Read judgment
High Courts28 May 2007Dismissed

A.K. Joshi Vs State

Delhi High Court · (2007) 05 DEL CK 0322

Customs Act, 1962 — Section 111, 132, 135, 135(1)Passports Act, 1967 — Section 12, 12(1), 15, 3Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471, 511
Read judgment
High Courts28 May 2007Allowed

The Commissioner of Income Tax Vs Yamu Industries Ltd.

Delhi High Court · (2008) 214 CTR 445 : (2007) 2 ILR Delhi 1400 : (2008) 306 ITR 309 : (2008) 167 TAXMAN 67

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 10, Order 5 Rule 11, Order 5 Rule 12, Order 5 Rule 13, Order 5 Rule 14Income Tax Act, 1961 — Section 139, 142, 142(1), 143(1), 143(2)
Read judgment
High Courts28 May 2007Dismissed

Mandakini Hule Vs Lachman Jiwnani

Delhi High Court · AIR 2007 Delhi 279 : (2007) 4 BC 261 : (2007) 141 DLT 467 : (2007) 96 DRJ 454

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, Order 7 Rule 11Limitation Act, 1963 — Article 62, 18
Read judgment
High Courts28 May 2007Allowed

Ms. Shreya Jha Vs CBI

Delhi High Court · (2007) 2 ILR Delhi 19

Penal Code, 1860 (IPC) — Section 120B, 409, 419, 420, 467Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
Read judgment
High Courts28 May 2007

State Vs P.K. Jain and Another

Delhi High Court · (2007) CriLJ 4137 : (2008) 1 RCR(Criminal) 107

Penal Code, 1860 (IPC) — Section 107, 109, 161, 34Prevention of Corruption Act, 1988 — Section 5(1), 5(2), 6
Read judgment
High Courts25 May 2007Dismissed

Anil Kumar Marwah Vs Deepak Sunder and Others

Delhi High Court · (2007) 98 DRJ 443

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6A(2), Order 8 Rule 6CRegistration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 106, 53A, 54
Read judgment