High Courts14 Nov 2007Dismissed
Commissioner of Income Tax Vs Jagson International Ltd.
Delhi High Court · (2008) 214 CTR 227 : (2007) ILR Delhi 43 Supp
Income Tax Act, 1961 — Section 143(1), 143(3), 148, 263, 33AC
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 5,026 of 6,586
High Courts14 Nov 2007
A.V.M. (Retired) K.G. Mohan Chandra Vs Arun Mohan Chandra and Others
Delhi High Court · (2007) ILR Delhi 143 Supp
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts14 Nov 2007Dismissed
On Time Travels Pvt. Ltd. Vs Meena and Others
Delhi High Court · (2007) 11 DEL CK 0167
High Courts14 Nov 2007Allowed
Sh. Adarsh Kumar Jain Vs Multi Engineering Services
Delhi High Court · (2007) 11 DEL CK 0165
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts14 Nov 2007
Nishu Bansal and Mansi Bansal Vs Ajay Bansal
Delhi High Court · (2007) 10 ILR Delhi 32
Contempt of Courts Act, 1971 — Section 11, 12, 2Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 128, 482
High Courts14 Nov 2007Dismissed
Sh. Sardari Lal Vs Sh. Harish Chander Sharma and Another
Delhi High Court · (2007) 11 DEL CK 0115
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts14 Nov 2007Dismissed
Mas Aviation Pvt. Ltd. and Another Vs Sarla Tulshan
Delhi High Court · (2007) 11 DEL CK 0114
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts14 Nov 2007
National Insurance Co. Ltd. Vs Sant Kumar and Others
Delhi High Court · (2008) 1 ILR Delhi 621
High Courts14 Nov 2007Dismissed
Union of India (UOI) Vs Associated Construction Company
Delhi High Court · (2008) 2 ARBLR 526 : (2008) 100 DRJ 58 : (2007) 10 ILR Delhi 24
Arbitration and Conciliation Act, 1996 — Section 34
High Courts14 Nov 2007Dismissed
Sh. Jagdish Prasad Paliwal Vs National Insurance Co. Ltd.
Delhi High Court · (2008) ACJ 2828 : AIR 2008 Delhi 90
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8, Order 9 Rule 13
High Courts14 Nov 2007
Commissioner of Income Tax Vs Shriram Piston and Rings Ltd.
Delhi High Court · (2008) 168 TAXMAN 148
High Courts13 Nov 2007Dismissed
Cavalier Security Vs Bank of Baroda and Others
Delhi High Court · (2007) 11 DEL CK 0113
High Courts13 Nov 2007Dismissed
Ester Industries Ltd. Vs Vasudevaya Text Pvt. Ltd. and Another
Delhi High Court · (2007) 11 DEL CK 0112
High Courts13 Nov 2007
Syed Mohd. Zamir Vs Syed Mohd. Aquil and Others
Delhi High Court · (2007) 11 DEL CK 0111
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 6 Rule 17
High Courts13 Nov 2007
Commissioner of Income Tax Vs Indian National Theatre Trust
Delhi High Court · (2008) 214 CTR 641 : (2007) ILR Delhi 17 Supp : (2008) 305 ITR 149 : (2008) 169 TAXMAN 42
Income Tax Act, 1961 — Section 11, 11(1), 11(2), 12, 256(1)Income Tax Rules, 1962 — Rule 17
High Courts13 Nov 2007Allowed
New Bank of India Vs Inder Saran Mehra and Others
Delhi High Court · (2007) 11 DEL CK 0095
High Courts13 Nov 2007Dismissed
Kamla Kapur Vs Union of India (UOI) and Others
Delhi High Court · (2008) 100 DRJ 295
Constitution of India, 1950 — Article 14, 2, 226
High Courts13 Nov 2007Dismissed
Union of India (UOI) and Others Vs Anokhey Lal
Delhi High Court · (2007) 11 DEL CK 0090
Posts and Telegraphs Extra Departmental Agents (Conduct and Service) Rules, 1964 — Rule 8
High Courts13 Nov 2007Dismissed
Kunal Kapoor Vs State
Delhi High Court · (2007) 11 DEL CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 34, 341, 342, 363, 366