High Courts21 Nov 2007Allowed

Ravi Dwivedi Vs S.C.E.R.T.

Delhi High Court · (2007) 10 ILR Delhi 181 Supp

Constitution of India, 1950 — Article 14, 15, 16, 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(1), 2(1)(I)(iv), 33, 39
High Courts20 Nov 2007Allowed

Sarbjyot Kaur Saluja and Others Vs Rajender Singh Saluja

Delhi High Court · (2008) 148 DLT 650

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 5, Order 6 Rule 15, Order 6 Rule 17Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20, 23Protection of Women From Domestic Violence Act, 2005 — Section 18, 19, 20, 21, 22
High Courts19 Nov 2007Dismissed

Sandeep Batra Vs Ge Capital Services India

Delhi High Court · (2008) 146 DLT 323

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11, 11Constitution of India, 1950 — Article 32Specific Relief Act, 1963 — Section 38, 39, 40, 41