High Courts22 May 2007Dismissed
Deep Aggarwal Estates (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2007) 05 DEL CK 0229
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 5,031 of 6,525
High Courts22 May 2007Disposed Off
Commissioner of Income Tax Vs Evershine Agri Farms (P.) Ltd.
Delhi High Court · (2007) 05 DEL CK 0225
High Courts22 May 2007Allowed
G.D. Goyal Vs State and Another
Delhi High Court · (2007) 05 DEL CK 0206
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts22 May 2007Dismissed
Smt. Nirmala Devi Vs Niranjan Singh Tyagi
Delhi High Court · AIR 2007 Delhi 264
Penal Code, 1860 (IPC) — Section 323, 342, 352, 384Specific Relief Act, 1963 — Section 16, 16(1)
High Courts22 May 2007Allowed
Prem Singh @ Fauzi Vs State of Delhi Samson @ Raju Vs The State
Delhi High Court · (2007) 96 DRJ 635
Criminal Procedure Code, 1973 (CrPC) — Section 428Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts22 May 2007Dismissed
D.T.C. Vs Ram Bhaj
Delhi High Court · (2008) 148 DLT 47
Industrial Disputes Act, 1947 — Section 10, 33(2)
High Courts22 May 2007
T.D. Dujari Vs M.R. Chander Enforcement Office
Delhi High Court · (2007) 05 DEL CK 0059
Foreign Exchange Adjudication Appeal Rules, 1974 — Rule 10Foreign Exchange Regulation Act, 1973 — Section 40, 56
High Courts22 May 2007Dismissed
Ashotush Sharma Vs C.B.I.
Delhi High Court · (2008) 1 ILR Delhi 7
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 190, 190(1), 200, 202Prevention of Corruption Act, 1988 — Section 19(3)
High Courts22 May 2007Dismissed
Mrs. Nishi Sharma Vs Shri Subhash Chandra Mehra
Delhi High Court · (2007) 141 DLT 10
Contract Act, 1872 — Section 17Criminal Procedure Code, 1973 (CrPC) — Section 340Delhi Rent Control Act, 1958 — Section 14(1)
High Courts21 May 2007
Shri Shoukat Rai Malhotra Vs Shri Ajay Mathur
Delhi High Court · (2007) 142 DLT 695 : (2007) 97 DRJ 438 : (2008) 149 PLR 69
Criminal Procedure Code, 1973 (CrPC) — Section 160Specific Relief Act, 1963 — Section 20, 21
High Courts21 May 2007Allowed
Shri Kamal Nath Monga Vs Shri Navin Kumar and Others
Delhi High Court · (2007) 05 DEL CK 0256
Arbitration and Conciliation Act, 1996 — Section 11, 2, 9Civil Procedure Code, 1908 (CPC) — Section 16, 17, 18, 19, 20
High Courts21 May 2007Disposed Off
V.S. Gurumani Vs V.M. Sundaram
Delhi High Court · (2007) 05 DEL CK 0255
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 5 Rule 20Negotiable Instruments Act, 1881 (NI) — Section 138, 80
High Courts21 May 2007Disposed Off
Oriental Insurance Company Ltd. Vs Smt. Karuna Batra and Others
Delhi High Court · (2007) 05 DEL CK 0252
Motor Vehicles Act, 1988 — Section 140, 166
High Courts21 May 2007Disposed Off
Taylor Instrument Co. (I.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2007) 05 DEL CK 0231
Income Tax Act, 1961 — Section 256(1), 40A(5), 41(1)
High Courts21 May 2007
Taylor Instrument Co. (I) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2007) 05 DEL CK 0215
Income Tax Act, 1961 — Section 17, 256(1), 40A(5)
High Courts21 May 2007Dismissed
Hoshiar Singh Vs Additional Collector
Delhi High Court · (2007) 05 DEL CK 0198
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(1), 21(3), 24
High Courts21 May 2007Dismissed
Amar Singh Sewara Vs Deepa Shrivastava
Delhi High Court · (2007) 05 DEL CK 0177
Industrial Disputes Act, 1947 — Section 17B
High Courts21 May 2007Dismissed
Manohar Singh Vs Shri D.S. Sharma and Others
Delhi High Court · (2007) 142 DLT 539
Civil Procedure Code, 1908 (CPC) — Section 35B
High Courts21 May 2007
Lakhan Singh and Another Vs State of Delhi
Delhi High Court · (2007) CriLJ 3680 : (2007) 97 DRJ 68
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 34, 396, 397
High Courts21 May 2007Dismissed
R.P. Gupta Vs The State NCT of Delhi and Another
Delhi High Court · (2007) 97 DRJ 100 : (2007) 2 ILR Delhi 1407
Criminal Procedure Code, 1973 (CrPC) — Section 160, 204, 482Penal Code, 1860 (IPC) — Section 120, 336, 34, 420, 427