High Courts18 May 2007Dismissed

Smt. Abha Arora Vs Angela Sharma and Another

Delhi High Court · (2008) 148 DLT 506 : (2008) 1 DMC 507 : (2007) 96 DRJ 221 : (2007) 2 ILR Delhi 640

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1), Order 23 Rule 1(3)Hindu Adoptions and Maintenance Act, 1956 — Section 18Partition Act, 1893 — Section 2, 3
High Courts17 May 2007Allowed

Mahadev Prasad Pant Vs State of Delhi

Delhi High Court · (2007) 96 DRJ 167

Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 313Evidence Act, 1872 — Section 114, 24, 25, 26, 27Identification of Prisoners Act, 1920 — Section 4, 5
High Courts17 May 2007Dismissed

Rameshwar and Others Vs State

Delhi High Court · (2007) 96 DRJ 760

Criminal Procedure Code, 1973 (CrPC) — Section 138, 14, 153, 156(3), 190Penal Code, 1860 (IPC) — Section 120B, 34, 420, 467, 468