High Courts16 May 2007
Mohinder Kumar Vs Sushil Kumar
Delhi High Court · (2007) ACJ 2374
Motor Vehicles Act, 1939 — Section 110A, 92A
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 5,034 of 6,525
High Courts16 May 2007Dismissed
Piara Singh and Sons Vs Gurudwara Baba Jorawar Singh and Baba Fateh Singh Ji
Delhi High Court · (2007) 05 DEL CK 0103
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Evidence Act, 1872 — Section 90, 91Limitation Act, 1963 — Article 65
High Courts16 May 2007
Parivar Seva Sanstha Vs M.C.D. and Another
Delhi High Court · (2007) 05 DEL CK 0068
Delhi Municipal Corporation Act, 1957 — Section 115, 115(4)Income Tax Act, 1961 — Section 12A
High Courts16 May 2007
Commissioner of Wealth Tax Vs Shri Biju Patnaik
Delhi High Court · (2008) 298 ITR 91
Wealth Tax Act, 1957 — Section 27(1), 27(3)
High Courts16 May 2007
CE Construction Ltd. and Another Vs Durga Builders Pvt. Ltd. and Others
Delhi High Court · (2007) 05 DEL CK 0036
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 35, Order 21 Rule 58
High Courts16 May 2007
Nokia Corporation Vs Director of Income Tax (International Taxation) and Assistant Director of Income Tax
Delhi High Court · (2007) 211 CTR 48 : (2007) 292 ITR 22 : (2007) 162 TAXMAN 369
Income Tax Act, 1961 — Section 143(3), 243B, 260A
High Courts15 May 2007Allowed
Yashpal Madan and Others Vs Govt of NCT of Delhi and Another
Delhi High Court · (2007) 141 DLT 58 : (2007) 96 DRJ 614 : (2007) 2 ILR Delhi 838 : (2007) 2 ILR Delhi 1006
Constitution of India, 1950 — Article 226Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 2(1), 6
High Courts15 May 2007Disposed Off
Master Saurabh Kumar Vs Naresh Kumar and Others
Delhi High Court · (2008) ACJ 1494
Motor Vehicles Act, 1988 — Section 140, 166
High Courts15 May 2007Dismissed
Time Warner Entertainment Company, L.P. and Others Vs RPG Netcom and Others Columbia Pictures Industries Inc. and Others Vs Globe and Others
Delhi High Court · AIR 2007 Delhi 226 : (2007) 140 DLT 758 : (2007) 2 ILR Delhi 854 : (2007) 34 PTC 668
Copyright Act, 1957 — Section 13, 14, 16, 16, 17Specific Relief Act, 1963 — Section 38(3)
High Courts15 May 2007Dismissed
Shri Tejpal Singh Bhatia and Others Vs Union of India (UOI) and Others
Delhi High Court · (2007) 96 DRJ 301
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 23 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AConstitution of India, 1950 — Article 226, 32Land Acquisition Act, 1894 — Section 11, 4, 6
High Courts15 May 2007Dismissed
Goyal MG Gases Pvt. Ltd. Vs AIR Liquid Deutchland Gambh and Others
Delhi High Court · (2007) 141 DLT 426 : (2007) 96 DRJ 275
Arbitration and Conciliation Act, 1996 — Section 9Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 11, 12
High Courts15 May 2007Dismissed
Ms. Sumitra Devi and Others Vs State and Others
Delhi High Court · (2007) 98 DRJ 617 : (2007) 2 ILR Delhi 830
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 2, 50, 63
High Courts15 May 2007Dismissed
Commissioner of Income Tax Vs Multi System Securities P. Ltd.
Delhi High Court · (2008) 305 ITR 298
High Courts15 May 2007Allowed
Anjum Nath Vs British Airways PLC and Others
Delhi High Court · (2007) 2 ILR Delhi 1187
Civil Procedure Code, 1908 (CPC) — Section 10(2), 11, 12
High Courts15 May 2007Allowed
Mast. Dharambir Singh Vs The State, Nct of Delhi
Delhi High Court · (2007) 05 DEL CK 0204
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 363
High Courts15 May 2007Dismissed
Dev Raj Vs Central Bureau of Investigation
Delhi High Court · (2007) 05 DEL CK 0203
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts15 May 2007Dismissed
Commissioner of Income Tax Vs Eicher Goodearth Ltd.
Delhi High Court · (2008) 296 ITR 125
Income Tax Act, 1961 — Section 112, 115JA, 143(1), 143(2)
High Courts15 May 2007Dismissed
Capricorn one and Another Vs Raghbir Singh and Others Bhajan Pratap Singh and Another Vs Capricorn One and Others
Delhi High Court · (2007) 96 DRJ 306
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 7, Order 6 Rule 8, Order 6 Rule 9, Order 8 Rule 9Income Tax Act, 1961 — Section 230A
High Courts15 May 2007Dismissed
Mauria Udyog Ltd. Vs Corporation Bank and Others
Delhi High Court · AIR 2007 Delhi 259 : (2008) 1 CTLJ 245 : (2007) 96 DRJ 315
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 40 Rule 1
High Courts15 May 2007Dismissed
Asha Lata Sharma and Another Vs Union of India (UOI) and Others
Delhi High Court · (2007) 96 DRJ 297
Constitution of India, 1950 — Article 226