High Courts11 May 2007Dismissed

Executive Engineer Vs Sham Lal and Another

Delhi High Court · (2007) 3 ARBLR 287 : (2007) 96 DRJ 430 : (2007) 2 ILR Delhi 629

Arbitration and Conciliation Act, 1996 — Section 33, 34, 34(3), 43Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2Limitation Act, 1963 — Section 14, 29(2), 5
High Courts11 May 2007Dismissed

Verghese Stephen Vs Central Bureau of Investigation

Delhi High Court · (2007) CriLJ 4180 : (2007) 2 ILR Delhi 620 : (2007) 3 RCR(Criminal) 938

Criminal Procedure Code, 1973 (CrPC) — Section 216, 217, 222, 335, 406Penal Code, 1860 (IPC) — Section 120B, 325, 407, 417, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts10 May 2007

Dharam Pal Vs State

Delhi High Court · (2007) 141 DLT 478 : (2007) 96 DRJ 420 : (2007) 1 ILR Delhi 593

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 304, 34
High Courts09 May 2007Dismissed

Amar Singh Vs State

Delhi High Court · (2008) CriLJ 304

Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 401Penal Code, 1860 (IPC) — Section 279, 304A