High Courts09 May 2007
The Commissioner of Income Tax-V Vs Oracle Software India Ltd.
Delhi High Court · (2007) 211 CTR 60 : (2007) 293 ITR 353 : (2007) 164 TAXMAN 478
Income Tax Act, 1961 — Section 30, 38, 40, 80IA
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 5,037 of 6,525
High Courts09 May 2007Allowed
Asha Devi and Another Vs Commissioner of Income Tax and Another
Delhi High Court · (2007) 212 CTR 475 : (2007) 291 ITR 496 : (2007) 164 TAXMAN 423
Income Tax Act, 1961 — Section 132B, 132B(1), 132B(3), 260AIncome Tax Rules, 1962 — Rule 112C
High Courts09 May 2007
St. Ives Laboratories Inc. Vs Ivees Soape Works and Others
Delhi High Court · (2007) 35 PTC 58
High Courts09 May 2007
Vinod Kumar Jain Vs Govt. of Nct of Delhi Gram Uthan and Jan Kalyan Samiti Village Vs MCD and Others Okhla Industries Association Vs Delhi Jal Board Society for C.H.E.T.N.A. Vs Lt. Governor Of Delhi and Others Resident''s Welfare Association Vs Union of India (UOI) and Others Vinod Kumar Jain Vs Govt. of NCT of Delhi and Others Kulwinder Singh Vs Sanjay Chopra and Others Patparganj Gaon Vikas Samiti and Others Vs Lt. Governor and Others
Delhi High Court · (2007) 05 DEL CK 0056
High Courts09 May 2007
Commissioner of Income Tax Vs H.C. Chandna (P.) Ltd.
Delhi High Court · (2008) 299 ITR 429 : (2007) 163 TAXMAN 654
High Courts08 May 2007Dismissed
Perfetti Van Melle India (P) Ltd. (Earlier Known As Perfetti India Ltd.) Vs The Commissioner of Income Tax
Delhi High Court · (2007) 212 CTR 173 : (2008) 296 ITR 595 : (2007) 164 TAXMAN 493
Income Tax Act, 1961 — Section 254(1), 254(2), 260A
High Courts08 May 2007Allowed
The Director General Doordarshan/All India Radio Vs Pratap Singh and Another
Delhi High Court · (2007) 2 ILR Delhi 726
Administrative Tribunals Act, 1985 — Section 14Industrial Disputes Act, 1947 — Section 33C(1), 33C(2)
High Courts08 May 2007
Shri Sarjeet Vs Delhi Development Authority
Delhi High Court · (2007) 05 DEL CK 0196
High Courts08 May 2007Dismissed
Lalit Kumar Aggarwal Vs Commissioner, Municipal Corporation of Delhi and Others
Delhi High Court · (2007) 05 DEL CK 0195
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts08 May 2007
Sawhney Rubber Industries, Prop., Sh. B.L. Sawhney Vs Commissioner of Income Tax
Delhi High Court · (2007) 213 CTR 536 : (2007) 294 ITR 592 : (2007) 3 LLJ 50 : (2007) 162 TAXMAN 378
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 May 2007Dismissed
Mohd. Akhtar Vs State
Delhi High Court · (2007) 2 ILR Delhi 599
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts08 May 2007Dismissed
Naresh Bhutani Vs Vijay Kumar Khurana and Another
Delhi High Court · (2007) 97 DRJ 117
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2
High Courts08 May 2007Allowed
Dharampal Premchand Ltd. Vs Golden Tabacoo Products
Delhi High Court · AIR 2007 Delhi 266 : (2007) 34 PTC 633
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Copyright Act, 1957 — Section 62(2)Trade Marks Act, 1999 — Section 134(2)
High Courts07 May 2007Dismissed
Delhi Development Authority Vs Smt. Rukmani Bansal and Others
Delhi High Court · (2008) ACJ 2770
Companies Act, 1956 — Section 303(2)Motor Vehicles Act, 1939 — Section 110A, 92A
High Courts07 May 2007Dismissed
Vishnu Dutt Sharma Vs Manju Sharma
Delhi High Court · (2007) 05 DEL CK 0182
Penal Code, 1860 (IPC) — Section 406, 498
High Courts07 May 2007Dismissed
China Coal Construction Group Corporation Vs National Highways Authority of India National Highways Authority of India Vs China Coal Construction Group Corporation
Delhi High Court · (2007) 05 DEL CK 0160
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 9
High Courts07 May 2007Dismissed
Vinod Kumar Gupta Vs Santosh Gupta
Delhi High Court · AIR 2007 Delhi 247 : (2007) 1 DMC 871 : (2007) 2 ILR Delhi 941
Hindu Marriage Act, 1955 — Section 13(1)
High Courts07 May 2007
Suman Jain and Others Vs Jaimala Jain and Others
Delhi High Court · AIR 2008 Delhi 91
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Companies (Court) Rules, 1959 — Rule 21
High Courts07 May 2007Dismissed
N.P. Jain and Company Vs Sh. Moti Lal Gupta
Delhi High Court · (2007) 05 DEL CK 0143
Limitation Act, 1963 — Section 5
High Courts07 May 2007
Sushila and Others Vs Delhi Transport Corporation and Another
Delhi High Court · (2007) 96 DRJ 264
Penal Code, 1860 (IPC) — Section 279, 304A