COURT ARCHIVE

Delhi High Court judgments

1,30,494 judgments · page 5,039 of 6,525

High Courts03 May 2007Dismissed

Municipal Corporation of Delhi Vs Ashok Kumar Mishra and Another

Delhi High Court · AIR 2007 Delhi 257 : (2007) 141 DLT 347 : (2007) 2 ILR Delhi 255

Delhi Rent Control Act, 1958 — Section 14(1), 20Transfer of Property Act, 1882 — Section 106, 111

High Courts03 May 2007Dismissed

Municipal Corporation of Delhi Vs Shri Pyara Singh, through Hot Mix Plant Mazdoor Union

Delhi High Court · (2007) 05 DEL CK 0250

Constitution of India, 1950 — Article 226

High Courts03 May 2007Dismissed

Commissioner of Income Tax Vs Aggarwal Developers Pvt. Ltd.

Delhi High Court · (2007) 163 TAXMAN 699

Income Tax Act, 1961 — Section 132, 132A, 158B, 158BC, 158BD

High Courts03 May 2007

Shellex Enterprises and Others Vs Union of India (UOI) and Others

Delhi High Court · (2007) 05 DEL CK 0165

Partnership Act, 1932 — Section 69, 69(2)

High Courts03 May 2007

Director of Income Tax (Exepmtion) Vs Mamta Health Institute for Mother and Children

Delhi High Court · (2007) 293 ITR 380 : (2007) 162 TAXMAN 235

Income Tax Act, 1961 — Section 11(2), 12A

High Courts03 May 2007Dismissed

Sarv Rural and Urban Welfare Society (Regd.) Vs Govt. of N.C.T. of Delhi

Delhi High Court · (2007) 05 DEL CK 0163

High Courts02 May 2007

Commissioner of Income Tax (Central) Vs Sarb Consulate Marine Products Pvt. Ltd.

Delhi High Court · (2007) 211 CTR 54 : (2007) 294 ITR 444 : (2007) 164 TAXMAN 299

Income Tax Act, 1961 — Section 132, 132(1), 132(3), 132(5), 132(8A)Income Tax Rules, 1962 — Rule 112(7)

High Courts02 May 2007Allowed

Saveena Enterprises Pvt. Ltd. Vs Kalatex and Others

Delhi High Court · (2007) 96 DRJ 233 : (2007) 2 ILR Delhi 585

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 3, Order 3 Rule 5, Order 30 Rule 3, Order 30 Rule 5, Order 37 Rule 2Limitation Act, 1963 — Section 5

High Courts02 May 2007Dismissed

Sanjeev Desai Vs State

Delhi High Court · (2007) 05 DEL CK 0279

Penal Code, 1860 (IPC) — Section 409, 420, 438

High Courts02 May 2007Disposed Off

Sudhir Choudhire Vs Union of India (UOI) and Others Union of India (UOI) and Others Vs Sudhir Choudhire

Delhi High Court · (2007) 05 DEL CK 0271

Arbitration Act, 1940 — Section 14(2), 30, 33Land Acquisition Act, 1894 — Section 17(1), 4, 6Limitation Act, 1963 — Section 5

High Courts02 May 2007Dismissed

Precision Electronics Ltd. Vs Dy. Commission of Income Tax

Delhi High Court · (2007) 164 TAXMAN 67

Income Tax Act, 1961 — Section 260A

High Courts02 May 2007Dismissed

Rakesh Kalia Vs Income Tax Officer and Others

Delhi High Court · (2007) 210 CTR 342 : (2007) 295 ITR 486 : (2007) 161 TAXMAN 111

Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 143(3), 154, 245D, 254, 271

High Courts02 May 2007

Varun Goswami Vs Government of Delhi and Others

Delhi High Court · (2007) 05 DEL CK 0159

High Courts02 May 2007Dismissed

Nanak Chand Vs Delhi Jal Board

Delhi High Court · (2007) 140 DLT 489 : (2007) 96 DRJ 239 : (2007) 114 FLR 121

Constitution of India, 1950 — Article 14, 16, 226

High Courts02 May 2007Allowed

Smt. Hirdesh Jain Vs Delhi Admn. and Others

Delhi High Court · (2007) 140 DLT 480 : (2007) 96 DRJ 99

Administrative Tribunals Act, 1985 — Section 14(2)

High Courts02 May 2007

Sharad and Co. P. Ltd. Vs Commissioner of Sales Tax

Delhi High Court · (2007) 10 VST 100

Delhi Sales Tax Act, 1975 — Section 24, 45(1), 45(2)

High Courts02 May 2007Dismissed

RKKR Steels Ltd. Vs Virender Paul Daga (HUF) and Another

Delhi High Court · (2007) 2 ILR Delhi 934

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2(3A), Order 6 Rule 17, Order 9 Rule 13, Order 9 Rule 7Transfer of Property Act, 1882 — Section 55, 55(1)

High Courts01 May 2007Dismissed

Nayab Subedar Paramjit Singh Vs Union of India (UOI) and Others

Delhi High Court · (2007) 05 DEL CK 0274

High Courts01 May 2007Allowed

Ashok Kumar Nayyar Vs The State

Delhi High Court · (2007) 05 DEL CK 0272

Criminal Procedure Code, 1973 (CrPC) — Section 2Penal Code, 1860 (IPC) — Section 169, 170, 173, 354, 509

High Courts01 May 2007Disposed Off

Santosh Kumari and Others Vs Oriental Insurance Co. Ltd. and Others

Delhi High Court · (2008) ACJ 2107

Motor Vehicles Act, 1988 — Section 140, 166