High Courts27 Aug 2010Dismissed
Commissioner of Income Tax-II Vs Moonlight Exim P. Ltd.
Delhi High Court · (2010) 08 DEL CK 0158
Income Tax Act, 1961 — Section 260A, 68
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,545 of 6,586
High Courts27 Aug 2010Dismissed
Shri Brij Pal Singh Vs Presiding Officer, Labour Court and Others
Delhi High Court · (2010) 08 DEL CK 0157
High Courts27 Aug 2010Allowed
Sanjay Bhardwaj and Others Vs The State and Another
Delhi High Court · (2010) 171 DLT 644 : (2011) 1 ILR Delhi 58
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 12Penal Code, 1860 (IPC) — Section 406, 498A
High Courts27 Aug 2010Dismissed
Vijay Aggarwal Vs Emirates Bank International
Delhi High Court · (2010) 174 DLT 328 : (2010) 7 RCR(Criminal) 1364
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 120B, 34, 415, 418, 420
High Courts27 Aug 2010
Magnum Aviation (Pvt.) Ltd. Vs State and Others
Delhi High Court · (2011) 1 BC 21 : (2010) 172 DLT 91
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 20
High Courts27 Aug 2010
Presiding Officer Delhi School Tribunal Vs Govt. of Nct of Delhi
Delhi High Court · (2011) 5 AD 563 : (2011) 180 DLT 551 : (2011) 124 DRJ 513
Civil Procedure Code, 1908 (CPC) — Section 113, 9Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 27
High Courts27 Aug 2010
Awadhesh Kumar Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0080
High Courts26 Aug 2010
Bhagwana Vs Kanwal Singh and Others
Delhi High Court · (2010) 172 DLT 631
Delhi Land Reforms Act, 1954 — Section 13(2), 187, 84, 84(1), 84(I)Evidence Act, 1872 — Section 74, 79Penal Code, 1860 (IPC) — Section 441
High Courts26 Aug 2010Dismissed
Smt. Bimla Rani Vs Delhi Development Authority
Delhi High Court · (2010) 08 DEL CK 0330
Constitution of India, 1950 — Article 14Delhi Development Act, 1957 — Section 53B
High Courts26 Aug 2010Dismissed
Smt. Kiran Kaushik Vs Sh. Mahinder Pal Kaushik and Sh. Jugal Kishore Sharma
Delhi High Court · (2010) 08 DEL CK 0276
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A, 151Constitution of India, 1950 — Article 227Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts26 Aug 2010
The Commissioner of Income Tax Vs Modi Industries Limited
Delhi High Court · (2010) 327 ITR 570
Income Tax Act, 1961 — Section 256(1), 32, 32(1), 34, 40A(5)
High Courts26 Aug 2010Dismissed
Commissioner of Income Tax Vs Front Line Securities Ltd.
Delhi High Court · (2010) 08 DEL CK 0185
Companies Act, 1956 — Section 18(1)(A)Income Tax Act, 1961 — Section 73
High Courts26 Aug 2010
Mukandi Lal Chauhan and Others Vs MCD and Others
Delhi High Court · (2010) 08 DEL CK 0182
High Courts26 Aug 2010Dismissed
Ram Chander Rathi Vs Rajinder Parshad
Delhi High Court · (2010) 08 DEL CK 0127
Limitation Act, 1963 — Article 113
High Courts26 Aug 2010
Commissioner of Income Tax Vs Nalwa Sons Investments Ltd.
Delhi High Court · (2010) 235 CTR 209 : (2010) 327 ITR 543 : (2010) 194 TAXMAN 387
Income Tax Act, 1961 — Section 115JB, 115JB(5), 143(3), 148, 2(24)
High Courts26 Aug 2010
Piramal Healthcare Limited (Formerly Known as Nicholas Piramal India Ltd.) Vs DiaSorin S.p.A.
Delhi High Court · (2010) 172 DLT 131
Administration of Justice Act, 1956 — Section 1Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2), Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, Order 7 Rule 11
High Courts26 Aug 2010Allowed
Union of India (UOI) Vs Ram Pal Singh and Others
Delhi High Court · (2010) 08 DEL CK 0044
All India Institute of Medical Sciences Act, 1956 — Section 11, 13, 14All India Institute of Medical Sciences Rules, 1958 — Rule 7, 7(1)Constitution of India, 1950 — Article 226, 227
High Courts26 Aug 2010Dismissed
Diesel Service Centre Vs Bharat Petroleum Corporation Ltd.
Delhi High Court · (2010) 08 DEL CK 0043
High Courts25 Aug 2010Allowed
Harcharan Singh Hazooria Vs Kulwant Singh Hazooria and Others
Delhi High Court · (2011) 178 DLT 415
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts25 Aug 2010Dismissed
Vinay Rai Vs Anil Rai
Delhi High Court · (2010) 08 DEL CK 0336
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 2 Rule 2, Order 7 Rule 11, 151Specific Relief Act, 1963 — Section 6Transfer of Property Act, 1882 — Section 41