High Courts30 Aug 2010Dismissed
Commissioner of Income Tax Vs Sidh Vinayak Development Pvt. Ltd.
Delhi High Court · (2010) 08 DEL CK 0155
Income Tax Act, 1961 — Section 260A, 68
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,544 of 6,586
High Courts30 Aug 2010
Commissioner of Income Tax Vs Orbital Communication (P) Ltd.
Delhi High Court · (2010) 327 ITR 560
Income Tax Act, 1961 — Section 260A, 68
High Courts30 Aug 2010Dismissed
Jitender Vs The State (NCT of Delhi)
Delhi High Court · (2010) 08 DEL CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 375Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts30 Aug 2010Allowed
Union of India (UOI) Vs Anil Puri
Delhi High Court · (2011) 1 ILR Delhi 63
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Central Civil Services (Pension) Rules, 1972 — Rule 69(1), 69(2), 9
High Courts30 Aug 2010Allowed
The Director of Accounts and Others Vs Ajay Kumar Goyal and Others
Delhi High Court · (2010) 08 DEL CK 0137
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts30 Aug 2010Dismissed
Siddarth Verma Vs CBI
Delhi High Court · (2010) 173 DLT 50
Penal Code, 1860 (IPC) — Section 109Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts30 Aug 2010Dismissed
Rachna Kathuria Vs Ramesh Kathuria
Delhi High Court · (2010) 173 DLT 289 : (2010) 118 DRJ 630
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 29
High Courts30 Aug 2010
Baharat @ Popat Vs State Vinay Vs State Govt. of NCT Delhi
Delhi High Court · (2010) 08 DEL CK 0128
High Courts30 Aug 2010Dismissed
Sandeep Khanna and Another Vs State and Others
Delhi High Court · (2010) 08 DEL CK 0065
Contract Act, 1872 — Section 2, 62Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 20
High Courts30 Aug 2010
Director of Income Tax Vs Jacabs Civil Incorporated
Delhi High Court · (2011) 1 AD 692 : (2010) 235 CTR 123 : (2011) 330 ITR 578 : (2010) 194 TAXMAN 495
Income Tax Act, 1961 — Section 143(2), 190(1), 191, 192, 193
High Courts27 Aug 2010Dismissed
Sh. Rajinder Parshad Gupta Vs Shri Hari Ram Gupta and Others
Delhi High Court · (2010) 08 DEL CK 0335
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 1, Order 39 Rule 2, 151
High Courts27 Aug 2010
Sanjay Agarwal Vs Registrar of Newspapers for India and Others
Delhi High Court · (2010) 173 DLT 275
Press and Registration of Books Act, 1867 — Section 12, 19C, 3, 5, 5(2B)
High Courts27 Aug 2010Dismissed
Abaskar Constructions Pvt. Ltd. Vs Land and Development Officer and Others Mrs. Kamla Bakshi and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0333
High Courts27 Aug 2010Dismissed
S.K. Lakhina Vs C.B.I. thru. State S.K. Pathrella Vs C.B.I.
Delhi High Court · (2010) 08 DEL CK 0332
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts27 Aug 2010Allowed
Sudhir Kumar and Another Vs Union of India (UOI) and Another
Delhi High Court · (2010) 08 DEL CK 0307
Land Acquisition Act, 1894 — Section 18, 4
High Courts27 Aug 2010Dismissed
Naik Jaivir Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0227
Border Security Force Act, 1968 — Section 11(2), 62Border Security Force Rules, 1969 — Rule 117, 22(2), 28
High Courts27 Aug 2010Disposed Off
P.K. Jain Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 08 DEL CK 0216
High Courts27 Aug 2010
Alberto Culver Co. Vs Pioneer Products BA
Delhi High Court · (2010) 44 PTC 774
Trade Marks Act, 1999 — Section 134
High Courts27 Aug 2010Dismissed
Capt. Praveen Davar (Retd.) and Another Vs Harvansh Kumari and Others
Delhi High Court · (2010) 119 DRJ 560
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 3 Rule 1, Order 3 Rule 2, Order 41 Rule 27, 107Delhi and Ajmer-Merwara Rent Control Act, 1947 — Section 15(1), 15(2)Delhi Rent Control (Amendment) Act, 1976 — Section 3
High Courts27 Aug 2010Dismissed
Sh. Rawel Singh and Another Vs Smt. Nangi and Others
Delhi High Court · (2010) 08 DEL CK 0165
Delhi Rent Control Act, 1958 — Section 50