High Courts25 Aug 2010Dismissed
Shri Shyam Babu Vs Govt. of NCT of Delhi
Delhi High Court · (2010) 08 DEL CK 0322
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25F, 33A
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,546 of 6,586
High Courts25 Aug 2010Dismissed
Laxmi Cable Co. and Another Vs The State and Another
Delhi High Court · AIR 2011 Delhi 308
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts25 Aug 2010Dismissed
Ram Singh and Others Vs Sohinder Singh Bedi
Delhi High Court · (2010) 08 DEL CK 0310
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 5(1), Order 41 Rule 5(2), Order 41 Rule 5(3), Order 41 Rule 5(4)
High Courts25 Aug 2010Dismissed
Municipal Corporation of Delhi Vs Shri Sardari Mal Rattan Lal Jain Trust (Regd.)
Delhi High Court · (2010) 08 DEL CK 0279
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 115(4), 124, 169, 170, 447
High Courts25 Aug 2010
Sushil Kumar Sharma Vs State
Delhi High Court · (2010) 08 DEL CK 0268
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts25 Aug 2010
Rattan Pal Vs State of NCT of Delhi
Delhi High Court · (2010) 08 DEL CK 0267
Penal Code, 1860 (IPC) — Section 323, 376(2)
High Courts25 Aug 2010Allowed
Mrs. Jaya Bhandari and Others Vs Malhan Builders and Others
Delhi High Court · (2010) 172 DLT 99 : (2011) 121 DRJ 370
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 23, 51, 52Foreign Exchange Regulation Act, 1973 — Section 31
High Courts25 Aug 2010Dismissed
Mother Dairy Fruits and Vegetables Pvt. Ltd. and Another Vs Maa Baisnavi Enterprises and Others
Delhi High Court · (2010) 172 DLT 229 : (2010) 44 PTC 20
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151
High Courts25 Aug 2010Dismissed
Ritz Theatre Vs Income Tax Officer
Delhi High Court · (2010) 236 CTR 246 : (2010) 194 TAXMAN 544
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 148, 254
High Courts25 Aug 2010Dismissed
Skol Breweries Vs Unisafe Technologies
Delhi High Court · (2010) 44 PTC 209
Trade Marks Act, 1999 — Section 11, 22, 29, 29(3), 29(4)
High Courts25 Aug 2010Dismissed
Manjit Jaju Vs Registrar of Companies, N.C.T. of Delhi and Haryana
Delhi High Court · (2011) 101 CLA 153 : (2010) 159 CompCas 112 : (2011) 105 SCL 704
Companies Act, 1956 — Section 468, 628, 63Criminal Procedure Code, 1973 (CrPC) — Section 468, 482
High Courts25 Aug 2010Dismissed
Lucas Indian Services Ltd. Vs Sanjay Kumar Agarwal
Delhi High Court · (2010) 173 DLT 438
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 41 Rule 1, Order 41 Rule 27(1), Order 6 Rule 14, 96
High Courts25 Aug 2010Dismissed
Sh. Harinder Singh Vs Sh. Kuldeep Singh and Vijaya Bank
Delhi High Court · (2010) 6 ILR Delhi 730
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7, 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts25 Aug 2010Dismissed
Delhi Jal Board Vs Sh. Devender Singh Sole Proprietor Jagat Singh Contractor
Delhi High Court · (2010) 08 DEL CK 0122
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Constitution of India, 1950 — Article 227
High Courts25 Aug 2010Dismissed
Govt of NCT of Delhi and Another Vs Robin Singh
Delhi High Court · (2010) 171 DLT 705 : (2010) 7 RCR(Criminal) 1007
Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 173, 302Penal Code, 1860 (IPC) — Section 120
High Courts25 Aug 2010Dismissed
Rohit Kumar Vs Delhi Subordinate Services Selection Board
Delhi High Court · (2010) 08 DEL CK 0120
Constitution of India, 1950 — Article 226
High Courts25 Aug 2010Dismissed
National Textile Corporation (DP and R) Ltd. Vs Punjab National Bank and Others
Delhi High Court · (2011) 1 RCR(Rent) 292
Constitution of India, 1950 — Article 226, 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2, 4, 4(1)
High Courts20 Aug 2010
Mrs. Flora Bose Vs Suproti Bose
Delhi High Court · AIR 2011 Delhi 5 : (2011) 3 CivCC 262 : (2010) 171 DLT 509 : (2010) 2 DMC 397 : (2011) 162 PLR 7 : (2011) 7 RCR(Civil) 2423
Hindu Marriage Act, 1955 — Section 13(1)
High Courts20 Aug 2010Dismissed
Smt. Kailash Kumari Vs Smt. Rajni Monga and Others
Delhi High Court · (2010) 08 DEL CK 0345
Evidence Act, 1872 — Section 138
High Courts20 Aug 2010
Anil Kumar Gupta Vs N.C.T. of Delhi and Others
Delhi High Court · (2010) 08 DEL CK 0343