High Courts19 Aug 2010
Ram Prakash Kesharwani Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0344
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,548 of 6,586
High Courts19 Aug 2010Dismissed
Sarla Devi Vs Rajesh Sharma
Delhi High Court · (2010) 172 DLT 714
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts19 Aug 2010
Liakat Ali (since deceased) through LRs. Vs Afsar Khan
Delhi High Court · (2010) 173 DLT 469
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts19 Aug 2010Dismissed
Gorakhnath Vs Union of India (UOI) and Others
Delhi High Court · (2011) 1 LLJ 289 : (2010) 6 SLR 580
Constitution of India, 1950 — Article 311
High Courts19 Aug 2010Dismissed
Commissioner, VAT Vs Taneja Mines Pvt. Ltd.
Delhi High Court · (2011) 273 ELT 228
Delhi Value Added Tax Act, 2004 — Section 4(1)Sales Tax Act — Section 6
High Courts19 Aug 2010Allowed
Abhilasha Garg and Another Vs The Appropriate Authority (PNDT Act) D.C. (East) and Others
Delhi High Court · (2010) 08 DEL CK 0166
Medical Termination of Pregnancy Act, 1971 — Section 3, 3(2), 3(4)
High Courts19 Aug 2010
American Institute of Indian Studies Vs Rajesh Kaushik
Delhi High Court · (2010) 08 DEL CK 0133
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Industrial Disputes Act, 1947 — Section 17B
High Courts19 Aug 2010Dismissed
Mohd. Usman @ Haji Vs Commissioner of Police and Others
Delhi High Court · (2010) 172 DLT 73
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 21Telegraph (First Amendment) Rules, 1999 — Rule 419A, 419A(9)
High Courts19 Aug 2010Dismissed
Franco Indian Pharmaceuticals Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2010) 172 DLT 190
Essential Commodities Act, 1955 — Section 7A
High Courts19 Aug 2010
Mohd. Taqi Vs State Mohd. Noor and Mohd. Shakir Vs The State NCT of Delhi
Delhi High Court · (2010) 08 DEL CK 0112
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 371, 393, 394
High Courts19 Aug 2010
Union of India (UOI) Vs Manjeet Singh
Delhi High Court · (2010) 08 DEL CK 0111
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 14(18), 16
High Courts19 Aug 2010Allowed
Smt. Bhagwati Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0078
High Courts19 Aug 2010Dismissed
Mr. Ashok Kumar Gupta Vs Ms. Renu Chawla and Mr. Praveen Gupta Purporting to be Proprietor Mahajan Traders
Delhi High Court · (2010) 08 DEL CK 0050
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Constitution of India, 1950 — Article 227
High Courts19 Aug 2010Dismissed
Bernard Soreng and Rajender Prasad Sharma Vs State Transport Authority, NCT of Delhi
Delhi High Court · (2010) 171 DLT 501
Constitution of India, 1950 — Article 14, 19, 21Motor Vehicles Act, 1988 — Section 71, 71(3), 72, 72(2), 80
High Courts19 Aug 2010Allowed
Harbhagwan (since deceased) through LRs. Vs Abdul Majid (since deceased) through LRs.
Delhi High Court · (2010) 171 DLT 474
Civil Procedure Code, 1908 (CPC) — Section 100, 103Delhi Rent Control Act, 1958 — Section 27
High Courts18 Aug 2010
Harinder Singh Kochar Vs State & Others
Delhi High Court · (2010) 08 DEL CK 0371
Code Of Civil Procedure, 1908 — Section 113, Order 46 Rule 1, Order 23 Rule 3Indian Succession Act, 1925 — Section 237, 280, 281, 282, 283, 294, 295, 301Evidence Act, 1872 — Section 63
High Courts18 Aug 2010Allowed
Union of India (UOI) Vs Phool Dev Singh
Delhi High Court · (2010) 08 DEL CK 0354
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 12, 14, 142, 16, 162
High Courts18 Aug 2010
Municipal Corporation of Delhi Vs Sangeeta Bansal
Delhi High Court · (2010) 08 DEL CK 0353
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(6), 10(7)Municipal Corporation of Delhi Service (Control and Appeal) Regulations, 1959 — Regulation 5
High Courts18 Aug 2010
Y.S. Dwivedi and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0352
High Courts18 Aug 2010Allowed
Kulwant Singh Vs State (Govt. of N.C.T. of Dlehi)
Delhi High Court · (2010) 08 DEL CK 0324
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 363, 366, 376