High Courts17 Aug 2010Dismissed
Commissioner of Income Tax Vs Naveen Gera
Delhi High Court · (2010) 328 ITR 516 : (2011) 198 TAXMAN 93
Income Tax Act, 1961 — Section 132, 142A, 153A, 260A, 56
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,550 of 6,586
High Courts17 Aug 2010Dismissed
Santosh @ Mustafa Vs State
Delhi High Court · (2010) 08 DEL CK 0058
Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts17 Aug 2010Dismissed
Bharat Bhushan Gulati Vs Hari Singh
Delhi High Court · (2010) 08 DEL CK 0051
Delhi Land Reforms Act, 1954 — Section 81Delhi Municipal Corporation Act, 1957 — Section 507, 507ADelhi Rent Control Act, 1958 — Section 81
High Courts16 Aug 2010Dismissed
Rajan Behl Vs State
Delhi High Court · (2010) 08 DEL CK 0358
Copyright Act, 1957 — Section 63Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 384(4), 393, 397Trade and Merchandise Marks Act, 1958 — Section 78, 79
High Courts16 Aug 2010Dismissed
Brahler ICS India Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0355
Constitution of India, 1950 — Article 226
High Courts16 Aug 2010
Commissioner of Income Tax Vs Vikas Polymers
Delhi High Court · (2010) 236 CTR 476 : (2012) 341 ITR 537 : (2010) 194 TAXMAN 57
Income Tax Act, 1961 — Section 120, 144A, 256(1), 263, 263(1)
High Courts16 Aug 2010
Commissioner of Income Tax Vs HLT Finance (P) Ltd.
Delhi High Court · (2011) 201 TAXMAN 28
Income Tax Act, 1961 — Section 260A, 68
High Courts16 Aug 2010Allowed
Dy. Director of Education and Another Vs Veena Sharma
Delhi High Court · (2010) 08 DEL CK 0301
Central Services (Temporary) Services Rules, 1965 — Rule 5(1), 5(2)Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 11, 8, 8(2), 9
High Courts16 Aug 2010Dismissed
National Textile Corporation Limited Vs Sh. Kunj Behari Lal
Delhi High Court · AIR 2010 Delhi 199 : (2011) 167 CompCas 29
Companies Act, 1956 — Section 25Constitution of India, 1950 — Article 227Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 22, 22(1)
High Courts16 Aug 2010
Mukesh Hans and Another Vs Smt. Uma Bhasin and Others
Delhi High Court · (2010) 08 DEL CK 0289
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 6 Rule 4Companies Act, 1956 — Section 322, 323, 34, 446Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts16 Aug 2010
Commissioner of Income Tax Vs Rohit Anand
Delhi High Court · (2010) 235 CTR 594 : (2010) 327 ITR 445
Income Tax Act, 1961 — Section 260A
High Courts16 Aug 2010
Commissioner of Income Tax Vs J.K. Synthetics Ltd.
Delhi High Court · (2010) 328 ITR 6
High Courts16 Aug 2010Dismissed
Smt. Renu Saxena Vs Sunil Saxena
Delhi High Court · (2010) 172 DLT 52 : (2011) 1 DMC 795
Hindu Marriage Act, 1955 — Section 28, 9Penal Code, 1860 (IPC) — Section 494
High Courts16 Aug 2010
Commissioner of Income Tax Vs I.P. Chaudhari
Delhi High Court · (2010) 328 ITR 7
Income Tax Act, 1961 — Section 256(2), 52, 52(1), 52(2), 64(1)Wealth Tax Rules, 1957 — Rule 1D
High Courts16 Aug 2010
Commissioner of Income Tax Vs Ansal Prop. and Indus. Overseas Projects
Delhi High Court · (2011) 198 TAXMAN 169
Income Tax Act, 1961 — Section 32, 32(1)
High Courts16 Aug 2010
Highseas Mastics (India) Private Limited and Another Vs The Registrar of Companies
Delhi High Court · (2011) 161 CompCas 18 : (2010) 103 SCL 187
Companies (Court) Rules, 1959 — Rule 94Companies Act, 1956 — Section 162, 560, 560(1), 560(2), 560(3)
High Courts16 Aug 2010Dismissed
Smt. Nargis and Others Vs DDA and Another
Delhi High Court · (2010) 08 DEL CK 0134
High Courts16 Aug 2010Dismissed
Daya Nand Tyagi Vs State of NCT of Delhi
Delhi High Court · (2010) 08 DEL CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 482Delhi Land Reforms Act, 1954 — Section 81, 82, 82(2)Penal Code, 1860 (IPC) — Section 420
High Courts16 Aug 2010Dismissed
Jagdish Kumar Dhingra Vs Central Bureau of Investigation (CBI)
Delhi High Court · (2010) 08 DEL CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 173, 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 10, 11, 12, 13(1), 13(2)
High Courts16 Aug 2010
Jamalu and Others Vs State of Delhi
Delhi High Court · (2010) 08 DEL CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 308, 323, 34