High Courts20 Aug 2010
Subhash Chander Garg Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 08 DEL CK 0342
Central Civil Services (Pension) Rules, 1972 — Rule 26(2), 37
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,547 of 6,586
High Courts20 Aug 2010
Commissioner of Income Tax Vs Mahesh Kumar
Delhi High Court · (2011) 196 TAXMAN 415
Income Tax Act, 1961 — Section 142A, 147, 260A, 69
High Courts20 Aug 2010Dismissed
Rebby Varghese Vs Haier Appliances Pvt. Ltd. and Another
Delhi High Court · (2010) 159 CompCas 25 : (2011) 161 PLR 61
Negotiable Instruments Act, 1881 (NI) — Section 138, 141(1)
High Courts20 Aug 2010Dismissed
Anju Vs University of Delhi and Others
Delhi High Court · (2010) 08 DEL CK 0291
High Courts20 Aug 2010Dismissed
Shri Vinod Kulshrestha Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0288
Central Civil Services (Pension) Rules, 1972 — Rule 18, 19, 19(1), 6, 6(2)Constitution of India, 1950 — Article 226, 227
High Courts20 Aug 2010Dismissed
Triloki Nath Dhir Vs N.D.M.C. and Another
Delhi High Court · (2010) 171 DLT 628
Constitution of India, 1950 — Article 226, 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5, 5A, 5B, 5C
High Courts20 Aug 2010Allowed
Krishna Kumari Vs Ram Singh (through LRs.) and Swarn Kanta
Delhi High Court · (2010) 08 DEL CK 0278
Contract Act, 1872 — Section 201North Western Provinces Tenancy Act, 1901 — Section 20(2)Transfer of Property Act, 1882 — Section 53(A)
High Courts20 Aug 2010Dismissed
Meenakshi Rai Katariya Vs DDA
Delhi High Court · AIR 2011 Delhi 56
Constitution of India, 1950 — Article 14, 226, 39Contract Act, 1872 — Section 23
High Courts20 Aug 2010Disposed Off
Vinod Kumar Vs The State (GNCT) of Delhi
Delhi High Court · (2010) 08 DEL CK 0239
Penal Code, 1860 (IPC) — Section 34, 392, 397, 411
High Courts20 Aug 2010Disposed Off
Parvinder and Vikass Alias Rohit Vs The State of Nct Delhi
Delhi High Court · (2010) 08 DEL CK 0238
Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts20 Aug 2010Dismissed
Wheels India Vs Nirmal Singh and Others
Delhi High Court · (2010) 08 DEL CK 0237
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts20 Aug 2010Dismissed
Commissioner of Income Tax Vs Bajrang Lal Bansal
Delhi High Court · (2011) 241 CTR 64 : (2011) 335 ITR 572 : (2011) 200 TAXMAN 188
Income Tax Act, 1961 — Section 147, 260A, 69B
High Courts20 Aug 2010
Ganesh and Another Vs State of NCT of Delhi
Delhi High Court · (2010) 08 DEL CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 311, 313Penal Code, 1860 (IPC) — Section 363, 376
High Courts20 Aug 2010Dismissed
Mithai Lal Vs State and Another
Delhi High Court · (2010) 08 DEL CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts20 Aug 2010
Sushila Vs Ram Singh (through L.Rs.), Prem Wati, Suraj through the substituted Transferee and Swaran Kanta
Delhi High Court · (2010) 08 DEL CK 0150
Contract Act, 1872 — Section 201North Western Provinces Tenancy Act, 1901 — Section 20(2)Transfer of Property Act, 1882 — Section 53(A)
High Courts20 Aug 2010
Focus Brands Trading (India) Pvt Ltd and Another Vs Campari International S.A.M and Another
Delhi High Court · (2010) 08 DEL CK 0117
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 16, 44, 45, 8, 9Foreign Awards (Recognition and Enforcement) Act, 1961 — Section 2, 3
High Courts20 Aug 2010Dismissed
Jagatjit Jaiswal and Another Vs Karamjit Singh Jaswal and Another
Delhi High Court · (2010) 08 DEL CK 0116
Arbitration and Conciliation Act, 1996 — Section 9
High Courts20 Aug 2010
Paramjit Singh @ Bittoo Vs State
Delhi High Court · (2010) 08 DEL CK 0110
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts19 Aug 2010Dismissed
Sat Pal Babbar Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 08 DEL CK 0351
Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 323, 34, 341