Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5Delhi Municipal Corporation Act, 1957 — Section 336, 343, 343(2), 343(4), 344Specific Relief Act, 1963 — Section 41, 41(1)

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High Courts31 Aug 2010

Aarushi Jerath Vs University of Delhi and Others

Delhi High Court · (2010) 119 DRJ 390

Delhi University Ordinances — Ordinance 4

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High Courts30 Aug 2010Dismissed

National Small Industries Corporation Ltd. Vs Singer India Ltd. and Another

Delhi High Court · (2011) 161 CompCas 103 : (2010) 103 SCL 385

Companies Act, 1956 — Section 100, 101, 102, 103, 81Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 41, 72A

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High Courts30 Aug 2010Allowed

J.L. Goel and Others Vs Rajesh Kumar Jain and Another

Delhi High Court · (2010) 172 DLT 349 : (2010) 118 DRJ 645

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195, 195(1), 340, 463Penal Code, 1860 (IPC) — Section 109, 120B, 204, 34, 379

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High Courts30 Aug 2010

Union of India (UOI) Vs Abid Ali

Delhi High Court · (2010) 08 DEL CK 0327

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14(18)

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High Courts30 Aug 2010Dismissed

National Highways Authority of India Vs Unitech-NCC Joint Venture

Delhi High Court · (2011) 178 DLT 496 : (2010) 4 ILR Delhi 187

Arbitration and Conciliation Act, 1996 — Section 28(3), 34

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High Courts30 Aug 2010Dismissed

Master Ankit Kumar Vs Summer Fields School and Others Ms. Akshita Goyal Vs Delhi Public School and Others

Delhi High Court · (2010) 173 DLT 478

Constitution of India, 1950 — Article 226Delhi School Education Rules, 1973 — Rule 145, 145(1)

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High Courts30 Aug 2010Allowed

Maksood Vs The Commissioner/Secretary, Land and Building Department and Others

Delhi High Court · (2010) 119 DRJ 279

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 20(1), 24, 33

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High Courts30 Aug 2010Disposed Off

M.K. Plastic Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2010) 08 DEL CK 0261

Industrial Disputes Act, 1947 — Section 25F

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High Courts30 Aug 2010Dismissed

Shri Vinod Arora Vs Sh. Deepak Aggarwal

Delhi High Court · (2010) 172 DLT 112 : (2010) 119 DRJ 221

Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14, 14(1), 25B, 25B(8)

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High Courts30 Aug 2010Dismissed

Aligarh Roller Flour Mills Pvt. Ltd. and Ram Pal Juneja, Managing Director, Aligarh Roller Flour Mills Pvt. Ltd. Vs Shri Parvinder Khanna, Proprietor Ess Kay Traders

Delhi High Court · (2010) 08 DEL CK 0256

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 8 Rule 1A, 151Constitution of India, 1950 — Article 226, 227Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts30 Aug 2010Allowed

Kirorimal Kashiram Marketing and Agencies Pvt. Ltd. Vs Shree Sita Chawal Udyog Mill

Delhi High Court · (2010) 44 PTC 293

Trade Marks Act, 1940 — Section 10(1)

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High Courts30 Aug 2010Dismissed

Shri Narinder (through LR.s.) Vs Shri Jai Lal (through L.Rs.) and Others Shri Kishan Chand Sharma Vs Gian Prakash Sharma and Others

Delhi High Court · (2010) 08 DEL CK 0228

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8, Order 12 Rule 6, Order 2 Rule 2, Order 22 Rule 4Evidence Act, 1872 — Section 50, 68Hindu Succession Act, 1956 — Section 14, 14(1), 30

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High Courts30 Aug 2010Allowed