High Courts06 Sept 2010Disposed Off
Punj Star Industries Pvt. Ltd. Vs Atna Engineering Pvt. Ltd. and Others
Delhi High Court · (2010) 120 DRJ 183
Limitation Act, 1963 — Section 18
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,541 of 6,586
High Courts06 Sept 2010Dismissed
Commissioner of Income Tax Vs Siri Ram Syal Hydro Power Pvt. Ltd.
Delhi High Court · (2011) 196 TAXMAN 441
Income Tax Act, 1961 — Section 260A, 68
High Courts06 Sept 2010Dismissed
Commissioner of Income Tax-IV Vs DCM Financial Services Ltd.
Delhi High Court · (2011) 196 TAXMAN 439
Income Tax Act, 1961 — Section 115JA, 143(3), 147, 148, 154
High Courts06 Sept 2010
Commissioner of Income Tax Vs Jindal Saw Pipes Ltd.
Delhi High Court · (2010) 328 ITR 338
Income Tax Act, 1961 — Section 10B, 139(5), 250(5), 260A, 37(1)
High Courts06 Sept 2010Dismissed
Delhi Development Authority Vs Vikramjit Kapoor
Delhi High Court · (2010) 09 DEL CK 0132
High Courts06 Sept 2010
Mr. Sunil Gupta, Sole Proprietor of Joy Export and Karta of J.K. International Vs Polar Industries Ltd., Angelo Brothers Company (India) Ltd. and Mr. Anil Aggarwal
Delhi High Court · (2010) 09 DEL CK 0123
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151, 152Court Fees Act, 1870 — Section 11, 7
High Courts06 Sept 2010Dismissed
Raghu Thakur Vs Govt. of NCT and Another
Delhi High Court · (2010) 09 DEL CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 499, 500
High Courts06 Sept 2010Dismissed
State Bank of India Vs Jagdish Prasad Jain
Delhi High Court · (2010) 09 DEL CK 0060
Limitation Act, 1963 — Article 112
High Courts06 Sept 2010Dismissed
Department of Customs Vs Shyam Sunder
Delhi High Court · (2010) 09 DEL CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts06 Sept 2010Dismissed
Kumkum (male Hizara) Vs State
Delhi High Court · (2010) 09 DEL CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts01 Sept 2010
Kender Singh Vs CBI State Vs T.R. Sharma and Others T.R. Sharma Vs The State
Delhi High Court · (2010) 09 DEL CK 0449
Defence of India Act, 1962 — Section 43Defence of India Rules, 1962 — Rule 126P(2)Evidence Act, 1872 — Section 106
High Courts01 Sept 2010
Amit Khanna Vs Priyanka Khanna and Others Priyanka Khanna Vs State
Delhi High Court · (2010) 119 DRJ 182
Hindu Marriage Act, 1955 — Section 24Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts01 Sept 2010Dismissed
Narender Singh Arora Vs State (Govt. of NCT Delhi) and Others
Delhi High Court · (2010) 173 DLT 244
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts01 Sept 2010Dismissed
Dr. Ashish Nandy Vs State of Gujarat and Another
Delhi High Court · (2010) 171 DLT 699 : (2010) 7 RCR(Criminal) 1560
Constitution of India, 1950 — Article 19, 19(1), 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 179, 99APenal Code, 1860 (IPC) — Section 124A, 153A, 153B
High Courts01 Sept 2010Dismissed
DLF Universal Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2010) 09 DEL CK 0373
High Courts01 Sept 2010Dismissed
Union of India (UOI) and Others Vs A.K. Verma
Delhi High Court · (2010) 09 DEL CK 0327
Administrative Tribunals Act, 1985 — Section 19
High Courts01 Sept 2010
Commissioner of Income Tax Vs Basti Sugar Mills Co. (Ltd.)
Delhi High Court · (2010) 09 DEL CK 0301
Income Tax Act, 1961 — Section 36(1)
High Courts01 Sept 2010
J.M. Agrawal Tobacco Co. Pvt. Ltd. Vs Ravindra and Co.
Delhi High Court · (2010) 09 DEL CK 0193
High Courts01 Sept 2010
Commissioner of Income Tax Vs Smt. Pushpawati
Delhi High Court · (2010) 235 CTR 467 : (2010) 327 ITR 490 : (2010) 194 TAXMAN 436
Income Tax Act, 1922 — Section 16(3)Income Tax Act, 1961 — Section 143(1), 263, 64, 64(1)
High Courts01 Sept 2010Dismissed
Mr. Abhinav Gupta Vs JCB India Limited and Others
Delhi High Court · (2010) 119 DRJ 397
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Information Technology Act, 2000 — Section 43, 46, 61, 66