High Courts07 Sept 2010
Delhi Transport Corporation Vs Ram Niwas
Delhi High Court · (2010) 09 DEL CK 0253
Industrial Disputes Act, 1947 — Section 33(C)(2)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,540 of 6,586
High Courts07 Sept 2010Dismissed
Laddan Steel Ware Mfg. Co. Vs C.C. (Import and General), New Delhi
Delhi High Court · (2012) 275 ELT 47 : (2012) 28 STR 309
High Courts07 Sept 2010
Commissioner of Income Tax Vs Smt. Seema Tripathi
Delhi High Court · (2010) 328 ITR 268 : (2011) 198 TAXMAN 480
Income Tax Act, 1961 — Section 131, 132, 147, 148, 260A
High Courts07 Sept 2010Dismissed
Shri Surinder Kumar Arora Vs Shri Bhola Nath
Delhi High Court · (2010) 09 DEL CK 0152
Civil Procedure Code, 1908 (CPC) — Section 47Evidence Act, 1872 — Section 58
High Courts07 Sept 2010Dismissed
Brij Fertilizers Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2010) 09 DEL CK 0127
High Courts07 Sept 2010Allowed
Apurva and Another Vs Union of India (UOI) and Another
Delhi High Court · (2010) 172 DLT 326 : (2010) 120 DRJ 196 : (2010) 6 SLR 662
Central Educational Institutions (Reservation in Admission) Act, 2006 — Section 3, 4, 5, 5(1)
High Courts07 Sept 2010Dismissed
Union of India (UOI) and Another Vs Sanjay Kumar and Others Director General, Doordarshan Vs Neeraj Bhanot
Delhi High Court · (2010) 09 DEL CK 0125
Prasar Bharati (Broadcasting Corporation of India) Act, 1990 — Section 11
High Courts07 Sept 2010Dismissed
Santosh Kumar Meena Vs GNCT of Delhi and Others
Delhi High Court · (2010) 09 DEL CK 0124
Contract Act, 1872 — Section 20
High Courts07 Sept 2010Dismissed
K.J. John Vs State
Delhi High Court · (2010) 09 DEL CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 118, 47Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
High Courts07 Sept 2010Dismissed
Swawlambi Educational Trust and Another Vs Union of India (UOI) and Another
Delhi High Court · (2010) 09 DEL CK 0056
Constitution of India, 1950 — Article 226
High Courts07 Sept 2010Dismissed
Commissioner of Income Tax -IV Vs Durable Properties
Delhi High Court · (2010) 09 DEL CK 0025
Income Tax Act, 1961 — Section 131, 133, 151, 260A, 68
High Courts07 Sept 2010
Ms. Nida Qamar and Others Vs Jamia Millia Islamia
Delhi High Court · (2010) 09 DEL CK 0006
Constitution of India, 1950 — Article 14
High Courts06 Sept 2010
Ambuja Hotels and Real Estates (P) Ltd. Vs Indian Railway Catering and Tourism Corporaiton Ltd.
Delhi High Court · (2010) 09 DEL CK 0445
High Courts06 Sept 2010Dismissed
Vijay Goel Vs State Atul Jain Vs CBI
Delhi High Court · (2010) 09 DEL CK 0444
Criminal Procedure Code, 1973 (CrPC) — Section 323Penal Code, 1860 (IPC) — Section 120B, 347, 364, 364A, 365
High Courts06 Sept 2010Dismissed
Mr. Ajit Mittal Proprietor of Ajit Mittal Corporation Vs Heat Exchange (P) Ltd.
Delhi High Court · (2010) 119 DRJ 317
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 34, 37Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 Sept 2010Allowed
Jet Lite India Ltd. Vs Indus Airways Pvt. Ltd.
Delhi High Court · (2010) 09 DEL CK 0441
Criminal Procedure Code, 1973 (CrPC) — Section 250, 482Penal Code, 1860 (IPC) — Section 120A, 34, 405, 406, 420
High Courts06 Sept 2010Dismissed
Jain Happy School Vs Urmila Jain and Director of Education, Govt. of NCT of Delhi
Delhi High Court · (2010) 09 DEL CK 0440
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts06 Sept 2010Dismissed
The Commissioner of Income Tax Vs Munjal Showa Ltd.
Delhi High Court · (2010) 329 ITR 449 : (2010) 194 TAXMAN 149
Income Tax Act, 1961 — Section 143(3)
High Courts06 Sept 2010
Hansallaya Properties Vs Commissioner of Income Tax
Delhi High Court · (2011) 336 ITR 83 : (2011) 196 TAXMAN 496
Income Tax Act, 1961 — Section 256(2)
High Courts06 Sept 2010
Commissioner of Income Tax Vs Jagatjit Industries Limited
Delhi High Court · (2011) 339 ITR 382 : (2010) 194 TAXMAN 158
Income Tax Act, 1961 — Section 11, 143(2), 145, 260A, 263