High Courts09 Sept 2010Dismissed
Commissioner of Income Tax Vs Fracht Forwarding and Travel (P) Ltd.
Delhi High Court · (2010) 09 DEL CK 0167
Income Tax Act, 1961 — Section 260A, 271, 271(1)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,538 of 6,586
High Courts09 Sept 2010Dismissed
State Vs Tanvir
Delhi High Court · (2010) 09 DEL CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 328, 343, 365, 366, 376
High Courts09 Sept 2010Dismissed
State of NCT of Delhi Vs Javed @ Sonu and Another
Delhi High Court · (2010) 09 DEL CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Sept 2010Dismissed
Commissioner of Income Tax Vs Jaipur Golden Transport Co. (Regd.)
Delhi High Court · (2010) 09 DEL CK 0105
Income Tax Act, 1961 — Section 147, 260A, 50
High Courts09 Sept 2010
Yashpal Raikar and Another Vs The State of Delhi
Delhi High Court · (2010) 09 DEL CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420
High Courts09 Sept 2010Dismissed
Sh. R. Vijayanandan Reddy Vs Sh. Pradeep K. Dhingra and Others
Delhi High Court · (2010) 09 DEL CK 0048
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 12 Rule 6, Order 7 Rule 11Delhi Municipal Corporation Act, 1957 — Section 126, 156Registration Act, 1908 — Section 17
High Courts09 Sept 2010Dismissed
Union of India (UOI) Vs Tariq Mohd.
Delhi High Court · (2010) 09 DEL CK 0043
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 67
High Courts09 Sept 2010Dismissed
Smt. Durga Devi Vs Smt. Lalita Rakyan, Sh. Sudhir Rakyan and Municipal Corporation of Delhi
Delhi High Court · (2010) 09 DEL CK 0041
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 1AConstitution of India, 1950 — Article 227
High Courts08 Sept 2010Dismissed
Dr. Sudeshna Bhattacharya, Manisha X-Ray and Ultrasound Clinic, Manisha Pathology Clinic, Manisha Imaging Vs Dr. Kamal K. Dutta, Tanya Diagnostic Centre Pvt. Ltd. and Sh. Mukul Chandra Dass
Delhi High Court · (2010) 09 DEL CK 0432
Constitution of India, 1950 — Article 227
High Courts08 Sept 2010Allowed
Kamal Malhotra and Others Vs Mahender Singh
Delhi High Court · (2010) 119 DLT 516
Civil Procedure Code, 1908 (CPC) — Section 9Delhi Rent Control Act, 1958 — Section 14(1), 50, 50(1)Income Tax Act, 1961 — Section 297(2)
High Courts08 Sept 2010Dismissed
Raj Bahadur Singh and Others Vs The Management of Sawhney Gas Agency
Delhi High Court · (2010) 172 DLT 502 : (2012) 3 SLJ 207
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 25F
High Courts08 Sept 2010Dismissed
Union of India (UOI) Vs Phool Singh and Others
Delhi High Court · (2010) 09 DEL CK 0346
Civil Procedure Code, 1908 (CPC) — Section 151Land Acquisition Act, 1894 — Section 18
High Courts08 Sept 2010Dismissed
Rao O.P.M. College of Education Vs National Council for Teacher Education
Delhi High Court · (2010) 09 DEL CK 0340
National Council for Teacher Education Act, 1993 — Section 18(5)
High Courts08 Sept 2010Allowed
Rajinder Singh Rana Vs Union of India (UOI) and Another
Delhi High Court · (2010) 172 DLT 481
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 33, 47, 47(2)
High Courts08 Sept 2010Allowed
Davinder Singh Vs Varinder Singh
Delhi High Court · (2010) 09 DEL CK 0276
High Courts08 Sept 2010Allowed
Basant Lal Memorial College of Education Vs National Council for Teacher Education and Another
Delhi High Court · (2010) 09 DEL CK 0265
National Council for Teacher Education Act, 1993 — Section 17
High Courts08 Sept 2010Allowed
Anuvind Metal Products Pvt. Ltd. Vs The Registrar of Companies
Delhi High Court · (2011) 105 SCL 269
Companies (Court) Rules, 1959 — Rule 94Companies Act, 1956 — Section 162, 560, 560(1), 560(2), 560(3)
High Courts08 Sept 2010Dismissed
Active Enterprises Private Limited Vs Radhika Fibres (I) Ltd.
Delhi High Court · (2010) 09 DEL CK 0190
Companies Act, 1956 — Section 433, 434
High Courts08 Sept 2010
Akshay Chaudhary and Another Vs University of Delhi and Another
Delhi High Court · (2010) 09 DEL CK 0151
Constitution of India, 1950 — Article 14, 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Sept 2010Dismissed
Mr. Rajinder Singh and Smt. Nirmala Yadav Vs Sh. Bharat Singh, Ishwar Singh and Sh. Raj Singh
Delhi High Court · (2010) 09 DEL CK 0130
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 151Constitution of India, 1950 — Article 227