High Courts08 Sept 2010Dismissed
Syed Shabeeb Raza Bilgrami and Others Vs The School of Planning and Architecture
Delhi High Court · (2010) 172 DLT 474 : (2010) 119 DRJ 538
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,539 of 6,586
High Courts08 Sept 2010Allowed
The Bailiffs Amnis Association Vs GNCT of Delhi and Others
Delhi High Court · (2010) 172 DLT 498
Delhi Land Reforms Rules, 1954 — Rule 75, 75(1), 75(5), 79, 81
High Courts08 Sept 2010Dismissed
Union of India (UOI) Vs Phool Singh
Delhi High Court · (2010) 09 DEL CK 0078
Civil Procedure Code, 1908 (CPC) — Section 151Land Acquisition Act, 1894 — Section 18
High Courts08 Sept 2010Dismissed
Union of India (UOI) Vs Harbans Singh and Others
Delhi High Court · (2010) 09 DEL CK 0077
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 151Land Acquisition Act, 1894 — Section 18
High Courts08 Sept 2010Dismissed
Larsen and Toubro Limited and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 4 BC 553 : (2010) 172 DLT 454 : (2010) 120 DRJ 680
Constitution of India, 1950 — Article 226
High Courts08 Sept 2010Allowed
The Commissioner of Income Tax Vs Napcon Turbo Chargers Ltd.
Delhi High Court · (2010) 09 DEL CK 0045
Income Tax Act, 1961 — Section 260A
High Courts08 Sept 2010
Commissioner of Income Tax Vs Exxon Mobil Lubricants Pvt. Ltd.
Delhi High Court · (2010) 328 ITR 17
Companies Act, 1956 — Section 326Income Tax Act, 1961 — Section 260A
High Courts08 Sept 2010Dismissed
State Vs Pankaj @ Sonu
Delhi High Court · (2010) 09 DEL CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 328, 376Penal Code, 1860 (IPC) — Section 328, 366, 376
High Courts07 Sept 2010Allowed
Govt. of NCT of Delhi and Others Vs H.C. Ram Kumar
Delhi High Court · (2010) 09 DEL CK 0442
Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 29(3)
High Courts07 Sept 2010
Om Prakash Vs Sh. G.P. Tiwari and Shri Subhash Kumar Tiwari
Delhi High Court · (2010) 09 DEL CK 0439
Civil Procedure Code, 1908 (CPC) — Section 24Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 21
High Courts07 Sept 2010Dismissed
Kunth Securities Pvt. Ltd. Vs Punjab and Sind Bank Ltd. and Others
Delhi High Court · (2010) 4 BC 461 : (2010) 172 DLT 289 : (2010) 119 DRJ 258
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 126
High Courts07 Sept 2010Dismissed
Delhi Metro Rail Corporation Limited Vs Simplex Infrastructure Ltd.
Delhi High Court · (2010) 09 DEL CK 0433
Arbitration and Conciliation Act, 1996 — Section 34Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 — Section 18(1)Building and Other Construction Workers Welfare Cess Act, 1996 — Section 2, 2(1), 3, 3(3), 4
High Courts07 Sept 2010Dismissed
Ex. Constable Ram Kumar Vs Union of India (UOI)
Delhi High Court · (2010) 09 DEL CK 0424
Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 15.2Punjab Police (Amendment) Rules, 1974 — Rule 16.24, 16.38, 16.38(1)
High Courts07 Sept 2010
Commissioner of Income Tax Vs Rock Fort Metal and Minerals Limited
Delhi High Court · (2011) 198 TAXMAN 497
Income Tax Act, 1961 — Section 260A, 68
High Courts07 Sept 2010Dismissed
Commissioner of Income Tax Vs Devi Das Garg
Delhi High Court · (2010) 09 DEL CK 0395
Income Tax Act, 1961 — Section 132(1), 143(2), 260A
High Courts07 Sept 2010
Anup Singh Vs Director General, BSF and Another
Delhi High Court · (2010) 09 DEL CK 0394
Prevention of Corruption Act, 1988 — Section 7
High Courts07 Sept 2010
D.B. Corp. Ltd. Vs Registrar of Newspapers for India
Delhi High Court · (2010) 172 DLT 646 : (2010) 119 DRJ 505
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11APress and Registration of Books Act, 1867 — Section 5, 5(2), 5(5), 6, 8B
High Courts07 Sept 2010
Nidhi Mahajan Vs State and Others
Delhi High Court · (2010) 09 DEL CK 0345
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts07 Sept 2010Allowed
Ravinder Kumar Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2010) 09 DEL CK 0330
Central Excises and Salt Act, 1944 — Section 1, 14
High Courts07 Sept 2010Dismissed
Yash Pal Vs Secretary, Public Enterprises Selection Board and Others
Delhi High Court · (2010) 09 DEL CK 0278
Constitution of India, 1950 — Article 14, 16, 226Contract Act, 1872 — Section 11