High Courts13 Jan 2012Dismissed
BSNL and Others Vs BSNL Officers Association (Regd) and Another
Delhi High Court · (2012) 01 DEL CK 0003
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,398 of 6,778
High Courts12 Jan 2012Allowed
Iffco Tokio General Insurance Co. Ltd Vs Uttam Singh and Ors
Delhi High Court · (2012) 01 DEL CK 0528
Motor Vehicles Act, 1988 — Section 140
High Courts12 Jan 2012Allowed
Reena and Others Vs Mahender Kumar Sharma and Another
Delhi High Court · (2012) 01 DEL CK 0527
High Courts12 Jan 2012Dismissed
Coir Board Vs Harbans Kaur Sethi
Delhi High Court · (2012) 01 DEL CK 0525
Delhi Rent Control Act, 1958 — Section 14(1), 27
High Courts12 Jan 2012Dismissed
Manjeet Singh @ Babloo Vs State
Delhi High Court · (2012) 01 DEL CK 0498
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 394, 397, 411
High Courts12 Jan 2012Dismissed
EX. HC/DVR Attar Singh Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0370
Constitution of India, 1950 — Article 226
High Courts12 Jan 2012Allowed
Ramesh Chander Sharma Vs Delhi Development Authority
Delhi High Court · (2012) 194 DLT 235
High Courts12 Jan 2012Dismissed
Delhi Development Authority Vs M/s. W.S. Construction Co.
Delhi High Court · (2012) 01 DEL CK 0291
High Courts12 Jan 2012Dismissed
Shri Harvinder Singh Vs Shri Inder Deo Singh Thakur
Delhi High Court · (2012) 01 DEL CK 0287
High Courts12 Jan 2012
Raj Kumar Agarwal Vs State Bank of Patiala and Others
Delhi High Court · (2012) 01 DEL CK 0282
High Courts12 Jan 2012Allowed
M/s. Starnet Communications Pvt. Ltd. Vs Bharat Sanchar Nigam Limited (BSNL)
Delhi High Court · (2012) 01 DEL CK 0178
High Courts12 Jan 2012Dismissed
Munshi Ram Vs Bhoj Ram Thru L.R''S
Delhi High Court · (2012) 129 DRJ 89 : (2012) 1 RCR(Rent) 414
High Courts12 Jan 2012Dismissed
Auro Industries Limited Vs Tribal Cooperative Marketing Development Federation of India Limited and Another Tribal Cooperative Marketing Development Federation of India Limited and Another Vs Auro Industries Limited and Another
Delhi High Court · (2012) 01 DEL CK 0058
High Courts12 Jan 2012Allowed
Ashok Narang Vs State
Delhi High Court · (2012) 2 AD 481 : (2012) 1 JCC 482
High Courts11 Jan 2012Dismissed
Pala Singh Tanck Vs Union of India and Another
Delhi High Court · (2012) 3 AD 119
Constitution of India, 1950 — Article 226, 227
High Courts11 Jan 2012Disposed Off
Econix Hi-tech Components Pvt. Ltd. and Another Vs Microsoft Corporation India Pvt. Ltd. and Another
Delhi High Court · (2012) 50 PTC 533
High Courts11 Jan 2012Dismissed
Poonam Sharma Vs Prem Nath Anand Buildcon Pvt. Ltd. and Others
Delhi High Court · (2012) 3 AD 334 : (2012) 186 DLT 472
High Courts11 Jan 2012Dismissed
Tun Tun Dass Vs State
Delhi High Court · (2012) 4 AD 618
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302