High Courts10 Jan 2012
Shushma Jain Vs Ajay Jain and Others
Delhi High Court · (2012) 01 DEL CK 0412
Civil Procedure Code, 1908 (CPC) — Section 151Delhi Rent Control Act, 1958 — Section 14(1)
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,400 of 6,778
High Courts10 Jan 2012Dismissed
Tinku and Others Vs State
Delhi High Court · (2012) 2 AD 476 : (2012) 187 DLT 86 : (2012) 1 JCC 730
High Courts10 Jan 2012Dismissed
Onkar Prasad Mishra Vs State
Delhi High Court · (2012) 1 AD 821 : (2012) 1 JCC 679
High Courts10 Jan 2012Allowed
Omprakash and Others Vs State and Another
Delhi High Court · (2012) 187 DLT 274 : (2012) 3 ILR Delhi 21 : (2012) 1 JCC 702
High Courts10 Jan 2012Allowed
M/s. Discover Prints India Pvt. Ltd. Vs M/s. Ashu Chemicals
Delhi High Court · (2012) 01 DEL CK 0300
High Courts10 Jan 2012Dismissed
Ashwani Kumar Vs UOI and Others
Delhi High Court · (2012) 01 DEL CK 0284
High Courts10 Jan 2012Dismissed
Anant Raj Industries Ltd. and Others Vs State and Another
Delhi High Court · (2012) 187 DLT 248
High Courts10 Jan 2012Dismissed
Central Provident Fund Commissioner Vs Central Provident Fund Employees Union
Delhi High Court · (2012) 187 DLT 10 : (2012) 3 LLJ 35 : (2012) 2 SLJ 240
High Courts10 Jan 2012
M/s. Mahatta and Co. and Another Vs Munna Lal Shukla and Another
Delhi High Court · (2012) 186 DLT 462 : (2012) 133 FLR 418 : (2012) 2 ILR Delhi 350 : (2012) 2 LLJ 761 : (2012) LLR 405
High Courts10 Jan 2012Allowed
Ex. Sep. Trilochan Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0197
High Courts10 Jan 2012
Mangesh Tyagi and Others Vs State Nct of Delhi and Another
Delhi High Court · (2012) 01 DEL CK 0122
High Courts10 Jan 2012Dismissed
Sh. Dushyant Sharma Vs Haryana Wrestling Association and Others
Delhi High Court · (2012) 01 DEL CK 0067
High Courts10 Jan 2012Allowed
Manpreet Singh Vs State and Others
Delhi High Court · (2012) 2 AD 210
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 308, 34, 341
High Courts10 Jan 2012
National Insurance Co. Ltd. Vs Kaku Devi and Others
Delhi High Court · (2012) 01 DEL CK 0002
High Courts09 Jan 2012
Smt. Sushma Jain Vs M/s. Loveneet Builders Pvt. Ltd.
Delhi High Court · (2012) 01 DEL CK 0581
High Courts09 Jan 2012Dismissed
Dr. Dillip Kumar Parida Vs A.I.I.M.S. and Others
Delhi High Court · (2012) 7 AD 59
All India Institute of Medical Sciences Act, 1956 — Section 10, 10(2), 10(5), 13, 14All India Institute of Medical Sciences Recruitment Rules, 1981 — Rule 18, 19Constitution of India, 1950 — Article 226
High Courts09 Jan 2012
Shankar Yadav Vs State NCT of Delhi Inderjeet @Inder Vs State
Delhi High Court · (2012) 186 DLT 610
High Courts09 Jan 2012Dismissed
Amar Singh Sewara Vs Regional Director, RBI
Delhi High Court · (2012) 01 DEL CK 0546
Industrial Disputes Act, 1947 — Section 17B, 33C(2)
High Courts09 Jan 2012
Synodical Board of Health Services Vs Director General of Income Tax
Delhi High Court · (2012) 341 ITR 459 : (2012) 205 TAXMAN 59
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 10(22), 10(23C)(iv), 10(23C)(vi), 12AA