High Courts09 Jan 2012
Sandeep Ahuja and Others Vs National Small Industries Corporation Ltd. and Others
Delhi High Court · (2012) 189 DLT 422
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,401 of 6,778
High Courts09 Jan 2012Dismissed
Dinesh Bastimal Jain (Sole Proprietorship Firm) Vs Nirmal Singh and Another
Delhi High Court · (2012) 5 AD 38 : (2012) 187 DLT 363
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts09 Jan 2012Dismissed
Ankur Mutreja Vs Delhi University
Delhi High Court · (2012) 2 AD 884 : (2012) 190 DLT 764
High Courts09 Jan 2012Dismissed
Rajesh Bandhu and Others Vs State NCT of Delhi
Delhi High Court · (2012) 186 DLT 686
High Courts09 Jan 2012
Rajasthan State Road Transport Corporation and Others Vs Kanhiya Lal
Delhi High Court · (2012) 01 DEL CK 0320
High Courts09 Jan 2012
Anshika Pandey and Others Vs Rave Scans P. Ltd.
Delhi High Court · (2012) 3 AD 542 : (2012) 2 BC 420 : (2012) 186 DLT 435
High Courts09 Jan 2012Dismissed
Sub-Inspector Nafe Singh Vs Commissioner of Police and Others
Delhi High Court · (2012) 01 DEL CK 0283
High Courts09 Jan 2012
Dr. A.D. Kumar and Others Vs Gian Chand Kumar and Others
Delhi High Court · (2012) 01 DEL CK 0281
High Courts09 Jan 2012Dismissed
JK Industries Ltd. Vs DS Stratagem Trade A.G.
Delhi High Court · (2012) 129 DRJ 210 : (2012) 2 ILR Delhi 333
High Courts09 Jan 2012Allowed
M/s. The kerala Agro Industries Corporation Ltd. and Another Vs M/s. Beta Engineers
Delhi High Court · (2012) 1 AD 878 : (2012) 188 DLT 373 : (2012) 128 DRJ 97 : (2012) 3 ILR Delhi 1
High Courts09 Jan 2012Dismissed
Mewa Singh Dhaliwal Vs Union of India and Others
Delhi High Court · (2012) 2 ILR Delhi 328
High Courts09 Jan 2012Allowed
Ex. Sep. Sri Chand Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0255
High Courts09 Jan 2012Dismissed
Ex. Const. Dinesh Kumar Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0246
High Courts09 Jan 2012Dismissed
Raj Kumar Kapoor Vs Union of India
Delhi High Court · (2012) 4 AD 559 : (2012) 1 AD 856
High Courts09 Jan 2012Allowed
Gail (India) Limited Gas Authority of India Ltd. Vs Hindustan Construction Corporation
Delhi High Court · (2011) 2 AD 48 : (2012) 3 CompLJ 442 : (2012) 186 DLT 639
High Courts09 Jan 2012
Commissioner of Customs Vs Indian Oil Corporation
Delhi High Court · (2012) 189 ECR 169 : (2012) 282 ELT 368
High Courts09 Jan 2012Dismissed
Sharvan Aggarwal Vs Kailash Rani
Delhi High Court · (2012) 4 ILR Delhi 459
High Courts09 Jan 2012Dismissed
M/s Jay Shree Investment Pvt. Ltd. Vs Col. Anil Ohri (Retd.) and Another
Delhi High Court · (2012) 01 DEL CK 0225