High Courts11 Jan 2012
Murari Lal Sharma Vs NCT of Delhi and Ors
Delhi High Court · (2012) 01 DEL CK 0434
Arms Act, 1959 — Section 27, 30, 54, 59Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 336, 506
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,399 of 6,778
High Courts11 Jan 2012Dismissed
Usha Vs Municipal Corporation of Delhi
Delhi High Court · (2012) 134 FLR 85 : (2012) 3 LLJ 871 : (2012) LLR 460
High Courts11 Jan 2012
Google India Pvt. Ltd. Vs Vinay Rai and Another
Delhi High Court · (2012) 01 DEL CK 0316
High Courts11 Jan 2012Dismissed
Joshi Ram Vs Municipal Corporation of Delhi
Delhi High Court · (2012) 01 DEL CK 0177
High Courts11 Jan 2012Allowed
Md. Shahbaz Alam Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0170
High Courts11 Jan 2012
Arun Kumar Gupta Vs Rakesh Sood
Delhi High Court · (2012) 5 AD 30 : (2012) 187 DLT 267
High Courts11 Jan 2012
Kapil Munjal and Others Vs State and Another
Delhi High Court · (2012) 01 DEL CK 0147
High Courts11 Jan 2012Dismissed
Union of India and Another Vs V.K. Jain
Delhi High Court · (2012) 2 ILR Delhi 369 : (2013) 1 SLJ 113
High Courts11 Jan 2012Dismissed
Ex. Ct. Mangal Singh Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0140
High Courts11 Jan 2012Allowed
Sudhakar Tiwari Vs State
Delhi High Court · (2012) 3 ILR Delhi 34 : (2012) 1 JCC 669
High Courts11 Jan 2012Dismissed
Naresh Kumar Gupta Vs DSIDC Ltd.
Delhi High Court · (2012) 01 DEL CK 0119
High Courts11 Jan 2012
M/s. Sukhdata Chits Pvt. Ltd. and Others Vs Shri Rajender Prasad Gupta
Delhi High Court · (2012) 4 AD 492 : (2012) 2 BC 99 : (2012) CriLJ 1598 : (2012) 187 DLT 229 : (2012) 2 ILR Delhi 581
High Courts11 Jan 2012
CIT Vs Pradeep Agencies Joint Venture
Delhi High Court · (2012) 349 ITR 477 : (2013) 212 TAXMAN 72
High Courts11 Jan 2012Dismissed
Ex. Const. Ram Chander Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0034
High Courts11 Jan 2012
Face Book India Online Services Pvt Ltd Vs Vinay Rai
Delhi High Court · (2012) 01 DEL CK 0026
High Courts10 Jan 2012
Pritam Lal Bansal Vs Anand Agarwal and Others
Delhi High Court · (2012) 187 DLT 678
Arbitration and Conciliation Act, 1996 — Section 34
High Courts10 Jan 2012
Janta Book Depot and Another Vs Evergreen Publications India Ltd. and Another
Delhi High Court · (2012) 49 PTC 286
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 1, Order 7 Rule 10
High Courts10 Jan 2012Dismissed
Shiv Kumar Vs State Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 01 DEL CK 0447
Penal Code, 1860 (IPC) — Section 120B, 143, 147, 199, 200Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1), 3(2)
High Courts10 Jan 2012Allowed
Trexim Corporation Vs Fortis Securities Ltd.
Delhi High Court · (2012) 01 DEL CK 0446
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)Capital Market Regulations — Regulation 3.5.1, 3.5.2, 3.9, 5.5, 5.6