High Courts13 Jan 2012Dismissed
Harish Verma and Others Vs Delhi University and Others
Delhi High Court · (2012) 01 DEL CK 0247
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,397 of 6,778
High Courts13 Jan 2012
Smt. Raj Rani Sharma Vs Smt. Gayatri Kukreja and Ors
Delhi High Court · (2012) 188 DLT 281
High Courts13 Jan 2012
Oriental Insurance Co. Ltd. Vs Kavita Singal and Others
Delhi High Court · (2012) 2 ILR Delhi 397
High Courts13 Jan 2012
Director of Income Tax Vs Society for Development Alternatives
Delhi High Court · (2012) 205 TAXMAN 373
High Courts13 Jan 2012
Ultra Home Constructions (P) Ltd. Vs Choice Hotels International Inc. and Others
Delhi High Court · (2012) 1 ARBLR 318 : (2012) 194 DLT 143 : (2012) 127 DRJ 724
High Courts13 Jan 2012Dismissed
Nand Kishore and Others Vs MCD and Another
Delhi High Court · (2012) 01 DEL CK 0172
High Courts13 Jan 2012Dismissed
Ghanshyam Dass Gupta Vs Makhan Lal
Delhi High Court · (2012) 2 ILR Delhi 376
High Courts13 Jan 2012
Jayem Wareshousing Pvt. Ltd. and Another Vs State
Delhi High Court · (2012) 01 DEL CK 0161
High Courts13 Jan 2012
Klen and Marshalls Manufacturers and Exporters Ltd. Vs Power Grid Corporation India Ltd.
Delhi High Court · (2012) 2 ILR Delhi 386
High Courts13 Jan 2012Dismissed
National Distributor Company Vs Sant Lal Godha and Sons Charity Trust
Delhi High Court · (2012) 01 DEL CK 0152
High Courts13 Jan 2012
IFFCO-Tokia General Insurance Company Ltd. Vs Gujarat Narmada Valley Fertilizers Ltd.
Delhi High Court · (2012) 186 DLT 528
High Courts13 Jan 2012Allowed
Shyam Lal Vs Fazul Rehman @ Noor Khan and Others
Delhi High Court · (2012) 01 DEL CK 0143
High Courts13 Jan 2012
Union of India Vs Yogita Swaroop and Another
Delhi High Court · (2012) 01 DEL CK 0130
High Courts13 Jan 2012Dismissed
Shri Virender Singh Vs Shri Mangal Singh and Others
Delhi High Court · (2012) 01 DEL CK 0083
High Courts13 Jan 2012Dismissed
Sh. Sutesh Kumar Vs Union of India and Another
Delhi High Court · (2012) 01 DEL CK 0072
High Courts13 Jan 2012
Dr. Yashwant Singh Vs Ashutosh Verma and Another
Delhi High Court · (2012) 01 DEL CK 0057
High Courts13 Jan 2012Dismissed
Shri Nitin Garg Vs Sh. Naresh Arora
Delhi High Court · (2012) 01 DEL CK 0033
High Courts13 Jan 2012
Kanchenjunga Advertising P. Ltd. Vs Commissioner of Income Tax-I
Delhi High Court · (2012) 246 CTR 409 : (2012) 340 ITR 595 : (2012) 208 TAXMAN 37
High Courts13 Jan 2012Dismissed
M/s Pushpa Builder Ltd. Vs Dr. Vikram Hingorani and Others
Delhi High Court · (2012) 2 ILR Delhi 589
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2Contract Act, 1872 — Section 23