High Courts16 Jan 2012Dismissed
Usha Kalra Vs Arya Samaj Bhogal (Jangpura)
Delhi High Court · (2012) 01 DEL CK 0520
Delhi Rent Control Act, 1958 — Section 14(1)
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,395 of 6,778
High Courts16 Jan 2012Dismissed
Anirudh Kumar Vs Municipal Corp. of Delhi and Others
Delhi High Court · (2012) 10 AD 594
High Courts16 Jan 2012Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Sumitra Devi and Others
Delhi High Court · (2012) 01 DEL CK 0469
Motor Vehicles Act, 1988 — Section 140
High Courts16 Jan 2012Allowed
Darshan Kumar Vs State
Delhi High Court · (2012) 1 JCC 726
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts16 Jan 2012
Wire and Wireless India Ltd. and Others Vs State Govt of NCT and Another
Delhi High Court · (2012) 2 JCC 848
Copyright Act, 1957 — Section 63, 65, 68A
High Courts16 Jan 2012Allowed
Arun Sharma and Others Vs Ram Kumar Tyagi and Others
Delhi High Court · (2012) 01 DEL CK 0431
Civil Procedure Code, 1908 (CPC) — Section 2(11)Motor Vehicles Act, 1988 — Section 140, 163A, 165, 166, 168
High Courts16 Jan 2012
Rakesh Saraha Vs State
Delhi High Court · (2012) 1 JCC 545 : (2012) 2 RCR(Criminal) 258
Penal Code, 1860 (IPC) — Section 120B, 364A
High Courts16 Jan 2012Dismissed
Narianlal Jethwani and Another Vs Gordanlal Jethwani and Another
Delhi High Court · (2012) 2 AD 46
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10A, Order 7 Rule 11, 10, 16
High Courts16 Jan 2012Allowed
Sudesh Kumar @ Sudesh Chand Vs C.B.I.
Delhi High Court · (2012) 1 AD 935
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 437, 439Penal Code, 1860 (IPC) — Section 120B, 420, 489B, 489C, 498AWild Life (Protection) Act, 1972 — Section 49, 49B(1), 51
High Courts16 Jan 2012Dismissed
Smt. Vimla Gautam and Others Vs Smt. Mohini Jain and Another
Delhi High Court · (2013) 1 AD 516 : (2012) 3 ILR Delhi 41
High Courts16 Jan 2012Disposed Off
Kamal K. Oswal and Another Vs Kailash Kanwar Kailash Kanwar Vs Kamal K. Oswal and Another
Delhi High Court · (2012) 01 DEL CK 0324
High Courts16 Jan 2012
Lord Krishna Bank Ltd. Vs Koshika Telecom Ltd.
Delhi High Court · (2012) 01 DEL CK 0298
High Courts16 Jan 2012Dismissed
M/s. Fateh Chand Vs Presiding Officer, Labor Court and Another
Delhi High Court · (2012) 3 LLJ 853 : (2012) LLR 468 : (2013) 2 SLJ 232
High Courts16 Jan 2012Dismissed
Inder Sain Vs Delhi Transport Corporation
Delhi High Court · (2012) 133 FLR 501 : (2012) 3 LLJ 274 : (2012) LLR 239 : (2013) 2 SLJ 237
High Courts16 Jan 2012Dismissed
Intuitive Tech Solutions Private Ltd. Vs DLF Limited
Delhi High Court · (2012) 3 AD 339 : (2012) 186 DLT 477
High Courts16 Jan 2012Dismissed
Rohit Gautam Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0192
High Courts16 Jan 2012Dismissed
Vinod Kumar Jain and Sons Huf Vs M/s. Sarika Enterprises and Others
Delhi High Court · (2012) 5 AD 42 : (2012) 187 DLT 367