High Courts17 Jan 2012Allowed
ICICI Lombard General Ins. Co. Ltd. Vs Kiran Devi and Others
Delhi High Court · (2012) 01 DEL CK 0386
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,394 of 6,778
High Courts17 Jan 2012
National Insurance Company Ltd. Vs Reshmi and Others
Delhi High Court · (2012) ACJ 920
High Courts17 Jan 2012Allowed
Prasar Bharati Vs B4U Multimedia International Ltd.
Delhi High Court · (2012) 1 AD 864 : (2012) 187 DLT 194
High Courts17 Jan 2012Dismissed
Abhay Singh Vs State of National Capital of Delhi and Others
Delhi High Court · (2012) 01 DEL CK 0202
High Courts17 Jan 2012Dismissed
CIT Vs Panna Lal Roshan Lal Jewellers Pvt. Ltd.
Delhi High Court · (2012) 01 DEL CK 0195
High Courts17 Jan 2012
Royal Sundaram Alliance Insurance Co. Ltd. Vs Gurnam Kaur and Others
Delhi High Court · (2012) 01 DEL CK 0186
High Courts17 Jan 2012
Sant Ram Mangat Ram Jewellers Vs Pawan Kumar Jain
Delhi High Court · (2012) 49 PTC 289
High Courts17 Jan 2012
Oriental Insurance Co. Ltd. Vs Balwant Singh Negi and Others
Delhi High Court · (2012) ACJ 1600
High Courts17 Jan 2012Dismissed
Municipal Corporation of Delhi Vs Jagbir Singh Sharma and Another
Delhi High Court · (2012) 01 DEL CK 0107
High Courts17 Jan 2012
M/s. Sangat Printers Pvt. Ltd. Vs M/s. Wimpy Internationla Ltd.
Delhi High Court · (2012) 01 DEL CK 0093
High Courts17 Jan 2012
The Commissioner of Income Tax II Vs Software Consultants
Delhi High Court · (2012) 341 ITR 240 : (2012) 211 TAXMAN 120
High Courts16 Jan 2012
Rangnathan Prasad Mandadapu Vs Medical Council of India and Another
Delhi High Court · (2012) 4 ILR Delhi 464
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts16 Jan 2012
Northern Zone Railway Employees Co-Operative Thrift and Credit Society Ltd. Vs Central Registrar Cooperative Society and Others
Delhi High Court · AIR 2012 Delhi 112
Multi-State Cooperative Societies Act, 2002 — Section 2, 61Right to Information Act, 2005 — Section 2