High Courts19 Jan 2012
Gadodia Electronics Pvt. Ltd. Vs CIT
Delhi High Court · (2012) 341 ITR 380 : (2012) 208 TAXMAN 125
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,392 of 6,778
High Courts19 Jan 2012Dismissed
R.K. Surekha Vs J.P. Jain and Sons (Huf)
Delhi High Court · (2012) 4 AD 563 : (2012) 186 DLT 761
High Courts19 Jan 2012Dismissed
The Joint Secretary (TRG) and Chief Administrative Officer Ministry of Defence Vs N. Srikumar and Others
Delhi High Court · (2012) 5 AD 85 : (2012) 192 DLT 113
High Courts19 Jan 2012
Varda Aggarwal Vs Ravi Shankar Aggarwal
Delhi High Court · (2012) 01 DEL CK 0127
High Courts19 Jan 2012
CIT Vs At and T Communication Services India Pvt. Ltd.
Delhi High Court · (2012) 250 CTR 57 : (2012) 342 ITR 257 : (2012) 205 TAXMAN 93
High Courts19 Jan 2012Dismissed
Ganga Vihar Rw Association and Others Vs UOI and Others
Delhi High Court · (2012) 01 DEL CK 0030
High Courts19 Jan 2012Allowed
National Insurance Co. Ltd. Vs Rinku Sharma and Another
Delhi High Court · (2012) 01 DEL CK 0020
High Courts19 Jan 2012Dismissed
Puran Lal Vs Praveen Kansal and Others
Delhi High Court · (2012) 01 DEL CK 0007
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts18 Jan 2012
Kaleem Fatima Vs Jamia Milia Islamia and Others
Delhi High Court · (2012) 01 DEL CK 0570
High Courts18 Jan 2012
Lalit Batra and Others Vs State and Others
Delhi High Court · (2012) 2 AD 274
Succession Act, 1925 — Section 222, 276
High Courts18 Jan 2012Allowed
Kamal Raj Vs Ravi Dutt Yadav and Others
Delhi High Court · (2012) 01 DEL CK 0518
High Courts18 Jan 2012Allowed
Kwality ICE Cream Company and Another Vs Union of India and Others
Delhi High Court · (2012) 281 ELT 507 : (2012) 4 ILR Delhi 30 : (2012) 27 STR 8
High Courts18 Jan 2012Disposed Off
Rajat Export Import India (P.) Ltd. Vs Income Tax Officer
Delhi High Court · (2012) 341 ITR 135 : (2012) 206 TAXMAN 50
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(1), 147, 148, 148(2), 151
High Courts18 Jan 2012Disposed Off
Teka Singh @ Titu and Others Vs State and Another
Delhi High Court · (2012) 4 ILR Delhi 475
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(7), 482Penal Code, 1860 (IPC) — Section 323, 324, 34, 354
High Courts18 Jan 2012
CIT Vs Nanda Mint and Pine Chemicals Ltd.
Delhi High Court · (2013) 260 CTR 290 : (2012) 345 ITR 60
Factories Act, 1948 — Section 2(1)Income Tax Act, 1961 — Section 2, 260A, 80IB, 80IB(2)(iv)
High Courts18 Jan 2012Dismissed
Rajender Prasad Vs Lt. Governor and Others
Delhi High Court · (2012) 2 AD 37
High Courts18 Jan 2012Dismissed
Union of India Vs M/S Alpine Industries
Delhi High Court · (2012) 1 AD 825
Arbitration and Conciliation Act, 1996 — Section 34
High Courts18 Jan 2012
Reliance General Insuranc Co. Ltd. Vs Vishnu Dutt Sharma and Others
Delhi High Court · (2012) 01 DEL CK 0417
High Courts18 Jan 2012Allowed
Mahender Singh (now Deceased through LRs) Vs Raj Kumar and Others
Delhi High Court · (2012) 01 DEL CK 0385
Succession Act, 1925 — Section 308
High Courts18 Jan 2012
Alok Kumar Asthana and Another Vs Jai Pal and Others
Delhi High Court · (2012) 01 DEL CK 0373