High Courts20 Jan 2012Disposed Off
Lumax Automotive Systems Ltd. Vs Its Workmen, Hindustan Engineering and General Mazdoor Union and Others
Delhi High Court · (2012) LLR 614 : (2012) 2 SLJ 229
Industrial Disputes Act, 1947 — Section 17B
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,390 of 6,778
High Courts20 Jan 2012
Commissioner of Income Tax Vs Harsh J. Punjabi
Delhi High Court · (2012) 345 ITR 451
Income Tax Act, 1961 — Section 10A, 143(3), 263
High Courts20 Jan 2012Dismissed
Smt. Santosh Kumar and Others Vs Ramesh Chand and Others
Delhi High Court · (2012) 01 DEL CK 0471
High Courts20 Jan 2012Allowed
Commissioner of Police Vs Sh. Ranvir Singh
Delhi High Court · (2012) 01 DEL CK 0432
High Courts20 Jan 2012Allowed
Poonam Vs Kotak Mahindra Bank Ltd. and Another
Delhi High Court · (2012) 2 BC 447
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Jan 2012
National Insurance Co. Ltd. Vs Shri Kaushal Yadav and Others Shri Kaushal Yadav and Others Vs National Insurance Co. Ltd.
Delhi High Court · (2012) 01 DEL CK 0393
High Courts20 Jan 2012
State (Govt. of NCT of Delhi) Vs Naresh and Another
Delhi High Court · (2012) 2 AD 455 : (2012) 2 JCC 830
High Courts20 Jan 2012Allowed
Shri Hari Kishan Gupta Vs The Motor and General Finance Ltd. and Others
Delhi High Court · (2012) 01 DEL CK 0353
High Courts20 Jan 2012Dismissed
Ram Kishore Vs Jai Singh and Others
Delhi High Court · (2012) 187 DLT 37
High Courts20 Jan 2012
Niti Arya Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 128 DRJ 402
Delhi Land Reforms Act, 1954 — Section 74(4), 75(2), 81Delhi Land Reforms Rules, 1954 — Rule 30, 47
High Courts20 Jan 2012Dismissed
Prem Prakash Vs Union of India and Another
Delhi High Court · (2012) 2 SLJ 209
High Courts20 Jan 2012Dismissed
Sh. Adil Rashid Siddiqui Vs Union of India and Others
Delhi High Court · (2012) 2 AD 183 : (2012) 187 DLT 189 : (2012) 2 SLJ 184
High Courts20 Jan 2012
Dr. Aloys Wobben Vs Yogesh Mehra and Others
Delhi High Court · (2012) 49 PTC 534
High Courts20 Jan 2012
Shiv Kumar and Others Vs State and Another
Delhi High Court · (2012) 01 DEL CK 0121
High Courts20 Jan 2012
Moolchand Kharaiti Ram Hospital and Ayurvedic Research Institute Vs Moolchand Kharaiti Ram Hospital Karamchariunion and Others
Delhi High Court · (2012) 127 DRJ 682 : (2012) 4 LLJ 358
High Courts20 Jan 2012Dismissed
Neha Khalxo Vs Saramma Kuriakose
Delhi High Court · (2012) 188 DLT 164 : (2012) 127 DRJ 668
High Courts20 Jan 2012
Rekha Bhaskar and Another Vs State and Another
Delhi High Court · (2012) 01 DEL CK 0069
High Courts20 Jan 2012Allowed
Anil Kumar and Others Vs State and Others
Delhi High Court · (2012) 01 DEL CK 0068