High Courts23 Jan 2012Dismissed
Surrender Kumar, Ex. Petty Officer Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0091
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,389 of 6,778
High Courts23 Jan 2012Dismissed
Tara V. Ganju and Another Vs Basant and Co. and Others
Delhi High Court · (2012) 128 DRJ 120
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts23 Jan 2012
Manoj Kumar and Others Vs State and Another
Delhi High Court · (2012) 01 DEL CK 0071
High Courts23 Jan 2012
Avinash Rana Vs DSIIDC Ltd and Another
Delhi High Court · (2012) 01 DEL CK 0060
High Courts23 Jan 2012Dismissed
Naraindas R. Israni Vs Rail India Technical and Economic Services Ltd.
Delhi High Court · (2012) 01 DEL CK 0053
High Courts23 Jan 2012
Mahender Malik Vs M.S. Saluja and Others
Delhi High Court · (2012) 5 AD 21 : (2012) 187 DLT 254 : (2012) 128 DRJ 221
High Courts23 Jan 2012Allowed
New India Assurance Co. Ltd. Vs Harish Chand and Others
Delhi High Court · (2012) 01 DEL CK 0032
High Courts23 Jan 2012Dismissed
Man Singh Decd thr LRs Vs Gaon Sabha Jindpur and Ors
Delhi High Court · (2012) 3 AD 190 : (2012) 128 DRJ 611 : (2012) 4 ILR Delhi 50
High Courts23 Jan 2012
HDFC Ergo General Insurance Co Ltd Vs Shankashi Devi and Ors
Delhi High Court · (2012) 01 DEL CK 0022
High Courts23 Jan 2012
Oriental Insurance Co. Ltd. Vs Bimla and Ors
Delhi High Court · (2012) 01 DEL CK 0021
High Courts23 Jan 2012Dismissed
New India Assurance Co. Ltd. Vs Pitamber and Others Pitamber and Others Vs Nirdosh Kumar and Another
Delhi High Court · (2013) 1 ILR Delhi 453
High Courts20 Jan 2012Dismissed
Parmanand Kansotia Vs Seetha Lath and Another
Delhi High Court · (2012) 10 AD 249 : (2012) 188 DLT 661 : (2012) 127 DRJ 714
Contract Act, 1872 — Section 29Evidence Act, 1872 — Section 114, 91, 92Penal Code, 1860 (IPC) — Section 380, 448, 454, 506
High Courts20 Jan 2012Dismissed
Lumax Automotive Systems Ltd. Vs Its Workmen and Others
Delhi High Court · (2012) 187 DLT 270
Industrial Disputes Act, 1947 — Section 17B
High Courts20 Jan 2012Dismissed
South India Shipping and Export Co. Vs Tribal Cooperative Marketing Development Federation of India Ltd.
Delhi High Court · (2012) 01 DEL CK 0541
High Courts20 Jan 2012Dismissed
B.C. Goswami Vs Amisha Jindal and Others
Delhi High Court · (2012) 01 DEL CK 0535
Motor Vehicles Act, 1988 — Section 168, 2(30), 50
High Courts20 Jan 2012
Shahid Iqbal Hashmi and Others Vs State of NCT of Delhi and Another
Delhi High Court · (2012) 01 DEL CK 0512
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts20 Jan 2012Allowed
M/s Sony India P. Ltd. and Another Vs State and Another
Delhi High Court · (2012) 4 JCC 2300
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190(1)(a), 200, 202, 340Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 200, 202, 24, 34