High Courts24 Jan 2012
Karan Singh and Others Vs UOI and Others
Delhi High Court · (2012) 01 DEL CK 0371
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,387 of 6,778
High Courts24 Jan 2012
Mahanagar Telephone Nigam Ltd. Vs Smt. Santosh Gupta
Delhi High Court · (2012) 01 DEL CK 0337
High Courts24 Jan 2012Dismissed
Shakuntala and Others Vs Rishi Pal
Delhi High Court · (2012) 01 DEL CK 0240
High Courts24 Jan 2012
Alpine Electronics Asia PTE Ltd. Vs Director General of Income Tax and Others
Delhi High Court · (2012) 187 DLT 134 : (2012) 341 ITR 247 : (2012) 205 TAXMAN 190
High Courts24 Jan 2012Dismissed
N.S. Hoon Vs UOI and Another
Delhi High Court · (2012) 01 DEL CK 0117
High Courts24 Jan 2012Dismissed
Union of India and Another Vs R.K. Sareen
Delhi High Court · (2012) 01 DEL CK 0106
High Courts24 Jan 2012
Satbir Singh Sehrawat and Others Vs Airport Authority of India and Another
Delhi High Court · (2012) 01 DEL CK 0062
High Courts24 Jan 2012
T and T Motors Ltd. Vs Assistant Commissioner of Income Tax
Delhi High Court · (2012) 3 AD 740 : (2012) 247 CTR 384 : (2012) 187 DLT 425 : (2012) 208 TAXMAN 100
Income Tax Act, 1961 — Section 115WB(2)(B), 37(3A)
High Courts24 Jan 2012Dismissed
Laxman Singh Vs National Insurance Company Ltd. and Others
Delhi High Court · (2012) 01 DEL CK 0049
Motor Vehicles Act, 1988 — Section 139, 18, 6
High Courts23 Jan 2012
Umesh Kumar Verma and Others Vs State
Delhi High Court · (2012) 2 AD 255
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts23 Jan 2012Dismissed
State Vs Sunil @ Akash @ Sagar
Delhi High Court · (2012) 2 AD 128 : (2012) 2 JCC 827
Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Jan 2012Allowed
Rashmi Devi and Others Vs Sanjeev Kumar and Others
Delhi High Court · (2012) 01 DEL CK 0534
High Courts23 Jan 2012
Tata Aig General Insurance Co. Ltd. Vs Kaushlya Devi and Others
Delhi High Court · (2012) 3 ILR Delhi 484
High Courts23 Jan 2012Allowed
Iffco Tokio General Insurance Co. Ltd. Vs Seema and Others
Delhi High Court · (2012) 01 DEL CK 0515
High Courts23 Jan 2012Dismissed
Sunil Khanna and Another Vs Vodafone Essar Moblie Services Ltd.
Delhi High Court · (2012) 5 AD 654
Arbitration and Conciliation Act, 1996 — Section 11(6), 34, 8, 9