High Courts25 Jan 2012Dismissed
Apurva Vs University of Delhi and Another
Delhi High Court · (2012) 3 ILR Delhi 67
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,385 of 6,778
High Courts25 Jan 2012Allowed
The Oriental Insurance Co Ltd Vs Mercury Rubber Mills Mercury Rubber Mills Vs The Oriental Insurance Co Ltd
Delhi High Court · (2012) 8 AD 314 : (2012) 1 ARBLR 292 : (2012) 127 DRJ 650
High Courts25 Jan 2012Dismissed
Sohan Bir Singh Vs UOI and Others
Delhi High Court · (2012) 01 DEL CK 0343
High Courts25 Jan 2012Dismissed
Dr. Meena Gupta Vs UOI and Another
Delhi High Court · (2012) 01 DEL CK 0339
High Courts25 Jan 2012
Dr. Meena Chaudhary @ Dr. Meena P.N. Singh Vs Basant Kumar Chaudhary and Others
Delhi High Court · (2012) 5 AD 18 : (2012) 187 DLT 264 : (2012) 1 DMC 594 : (2012) 3 JCC 1737
High Courts25 Jan 2012Dismissed
Sardar Dalip Singh Loyal and Sons Vs Jagdish Singh
Delhi High Court · (2012) 4 ILR Delhi 67
High Courts25 Jan 2012Dismissed
Raja Ram Vassudeo Parab Vs Secretary General, Family Planning Association of India and Others
Delhi High Court · (2012) 6 AD 421 : (2012) 188 DLT 211
High Courts25 Jan 2012Allowed
B.C. Mishra and Others Vs Yameen and Others
Delhi High Court · (2012) 01 DEL CK 0174
High Courts25 Jan 2012
Apparel Export Promotion Coucil Vs All India Garment Exporters Common Cause Guild and Others
Delhi High Court · (2012) 4 CompLJ 501 : (2012) 186 DLT 738
High Courts25 Jan 2012Allowed
Jagtar Singh @ Jagga @ Ganja Vs State of Delhi
Delhi High Court · (2012) 2 AD 517 : (2012) 190 DLT 445 : (2012) 2 JCC 950
High Courts25 Jan 2012Allowed
Shriram Pistons and Rings Ltd. and Another Vs Shri T.S. Mokha
Delhi High Court · (2012) 01 DEL CK 0075
High Courts25 Jan 2012Allowed
New India Assurance Company Ltd. Vs Smt. Manju and Others
Delhi High Court · (2012) 01 DEL CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts25 Jan 2012Allowed
Saroj Kumari Singh and Others Vs Yameen and Others
Delhi High Court · (2012) 01 DEL CK 0029
High Courts25 Jan 2012Dismissed
Ex. Sepoy Basant Kumar Pandey Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0025
Constitution of India, 1950 — Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts25 Jan 2012Allowed
Pista Devi and Others Vs Yameen and Others
Delhi High Court · (2012) 01 DEL CK 0010
High Courts25 Jan 2012
Manohar Lal Ahuja and Others Vs Mohd. Allam Khan and Others The Oriental Insurance Co. Ltd. Vs Shri Manohar Lal Ahuja and Ors Mohd. Allam Khan and Others Vs Manohar Lal Ahuja and Others
Delhi High Court · (2012) 01 DEL CK 0009