High Courts24 Jan 2012Allowed
M.L. Jain Vs Darshan Singh and Others
Delhi High Court · (2012) 01 DEL CK 0583
Motor Vehicles Act, 1988 — Section 95(2)
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,386 of 6,778
High Courts24 Jan 2012Dismissed
Smt. Kanta Rani Vs The Registrar General and Another
Delhi High Court · (2012) 2 AD 220
High Courts24 Jan 2012
CIT Vs Ulike Promoters Pvt. Ltd.
Delhi High Court · (2012) 250 CTR 171 : (2013) 356 ITR 507
Income Tax Act, 1961 — Section 129, 132, 132A, 142, 142(2A)
High Courts24 Jan 2012
Delhi Subordinate Services Selection Board and Anr Vs Ram Kumar Gijroya and Others Ms. Renu Vs The Chairman/Secretary, D.S.S.S.B and Others
Delhi High Court · (2012) 128 DRJ 124
High Courts24 Jan 2012Disposed Off
Devendra Kumar and Others Vs State and Another
Delhi High Court · (2012) 3 JCC 1782
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts24 Jan 2012
Commissioner of Income Tax Vs Ulike Promoters (P.) Ltd.
Delhi High Court · (2012) 205 TAXMAN 414
Income Tax Act, 1961 — Section 129, 132, 132A, 142, 142(2A)
High Courts24 Jan 2012Allowed
R.C. Vasudev Vs Punjab National Bank
Delhi High Court · (2013) 2 AD 559
High Courts24 Jan 2012
Kuldeep @ Rahul Vs State
Delhi High Court · (2012) 3 JCC 1691
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 34
High Courts24 Jan 2012Dismissed
Virender Singal and Others Vs Delhi Express Travels Pvt. Ltd.
Delhi High Court · (2012) 1 ARBLR 395
Arbitration and Conciliation Act, 1996 — Section 17, 8, 8(1), 8(2)
High Courts24 Jan 2012
Satyadin Maurya Vs Directorate of Education and Others
Delhi High Court · (2012) 2 AD 263 : (2012) 2 ILR Delhi 674
Constitution of India, 1950 — Article 311, 311(2)Delhi School Education Act, 1973 — Section 8(3)Delhi School Education Rules, 1973 — Rule 120, 120(1)
High Courts24 Jan 2012Allowed
Maan Singh and Others Vs Surat Ram and Others
Delhi High Court · (2012) 01 DEL CK 0409
High Courts24 Jan 2012Allowed
National Insurance Company Ltd. Vs Babita and Others
Delhi High Court · (2012) 01 DEL CK 0408
Motor Vehicles Act, 1988 — Section 140, 163A, 163A(1), 166
High Courts24 Jan 2012
Regency Soraj Infrastructures Vs Union of India and Others
Delhi High Court · (2012) 249 CTR 280 : (2012) 345 ITR 105 : (2012) 205 TAXMAN 62
High Courts24 Jan 2012Allowed
Vijay Kumar Singh Vs Bajaj Allianz General Insurance Co. Ltd. and Others
Delhi High Court · (2012) 01 DEL CK 0392
High Courts24 Jan 2012
Shri Karunesh Mittal and Others Vs State Bank of Patiala
Delhi High Court · (2012) 01 DEL CK 0389
Civil Procedure Code, 1908 (CPC) — Section 151, 24
High Courts24 Jan 2012Allowed
Zahid Ali @ Pappu and Others Vs Ram Chandra and Others
Delhi High Court · (2012) 01 DEL CK 0388
High Courts24 Jan 2012
Sh. Pushpesh Sinha Vs Rajiv Batra and Others
Delhi High Court · (2012) 01 DEL CK 0387
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts24 Jan 2012
Sushil Kumar and Others Vs The Director General of Works, CPWD
Delhi High Court · (2012) 01 DEL CK 0383
High Courts24 Jan 2012Dismissed
Manoj Kumar Vs The State (NCT of Delhi) and Another
Delhi High Court · (2012) 01 DEL CK 0374