High Courts27 Jan 2012Dismissed
National Insurance Co. Ltd. Vs Vidya Rani and Others
Delhi High Court · (2012) 01 DEL CK 0308
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,384 of 6,778
High Courts27 Jan 2012
P.N. Saluja Vs State Bank of India
Delhi High Court · (2012) 2 AD 911 : (2012) 186 DLT 751
High Courts27 Jan 2012Dismissed
Vikrant Kapoor Vs The State and Others
Delhi High Court · (2012) 4 AD 526 : (2012) 187 DLT 241 : (2012) 2 ILR Delhi 687
High Courts27 Jan 2012
Rakesh Kumar Sharma Vs State and Another
Delhi High Court · (2012) 01 DEL CK 0041
High Courts27 Jan 2012
Standard Chartered Bank Vs Satish Kumar Gupta
Delhi High Court · (2012) 01 DEL CK 0039
High Courts25 Jan 2012
Ashish Gupta Vs State and Another
Delhi High Court · (2012) 2 AD 316 : (2012) 2 JCC 998
High Courts25 Jan 2012
Indian Water Meter Manufacturers Association Vs Delhi Jal Board
Delhi High Court · (2012) 01 DEL CK 0596
Delhi Water Board Act, 1998 — Section 109, 15, 17, 17(2)
High Courts25 Jan 2012
Amit Kalra and Anr Vs Shyam Sunder and and Another
Delhi High Court · (2012) 01 DEL CK 0591
High Courts25 Jan 2012
Shri Laxman Singh Vs Shri Rajesh Kumar and Another
Delhi High Court · (2012) 01 DEL CK 0572
High Courts25 Jan 2012Dismissed
Rajiv Rai Jain Vs Pandit Brothers and Others
Delhi High Court · (2012) 01 DEL CK 0556
High Courts25 Jan 2012
Shri Som Dutt Vs Sharma Devi and Another
Delhi High Court · (2012) 01 DEL CK 0539
High Courts25 Jan 2012Dismissed
Chameleon Resources Limited Vs Tata Tea Limited
Delhi High Court · (2012) 01 DEL CK 0532
Civil Procedure Code, 1908 (CPC) — Section 151, 2(2)
High Courts25 Jan 2012Dismissed
Thai Airways International Ltd. Vs Govt. of NCT of Delhi and Others Thai Airways Employees Assn. Vs Delhi Admn. and Others
Delhi High Court · (2012) 191 DLT 278 : (2012) 4 LLJ 523
Industrial Disputes Act, 1947 — Section 17B, 18, 2, 25F, 29
High Courts25 Jan 2012
Court on its Own Motion Vs Govt. of NCT of Delhi and MCD
Delhi High Court · (2012) 188 DLT 671
Constitution of India, 1950 — Article 21A
High Courts25 Jan 2012Dismissed
Risaldar Ram Karan Singh Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0428
Army Rules, 1954 — Rule 13Constitution of India, 1950 — Article 226
High Courts25 Jan 2012
Ram Kishan Dahiya Vs State and Others
Delhi High Court · (2012) 2 JCC 987
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 372Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 304B, 306, 34, 498A