High Courts30 Jan 2012
Jaipal Vs Government of NCT of Delhi and Others
Delhi High Court · (2012) 01 DEL CK 0061
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,383 of 6,778
High Courts30 Jan 2012
Hari Dutt Pandey Vs State and Another
Delhi High Court · (2012) 01 DEL CK 0054
High Courts30 Jan 2012
Twinkle Wadhwa Vs University of Delhi and Others
Delhi High Court · (2012) 2 AD 469 : (2012) 187 DLT 204 : (2012) 2 SLJ 176
High Courts30 Jan 2012
Rajinder Singh Vs DTC and Others
Delhi High Court · (2012) 3 AD 97 : (2012) 187 DLT 447 : (2012) 128 DRJ 623 : (2012) 2 ILR Delhi 404 : (2012) 2 SLJ 162
High Courts30 Jan 2012
Sri Sringeri Sharada Institute of Management Vs Mr. Shailendra Singh and Others
Delhi High Court · (2012) 01 DEL CK 0048
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts30 Jan 2012
Oriental Bank of Commerce Vs Dy Commissioner of Income Tax
Delhi High Court · (2012) 210 TAXMAN 122
High Courts27 Jan 2012Dismissed
Jamal Mirza and Others Vs State
Delhi High Court · (2012) 2 AD 366 : (2012) 2 ILR Delhi 711
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 21, 36(1), 51Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts27 Jan 2012Allowed
M/s. Fashion Express and Others Vs M/s. Shakti Industries
Delhi High Court · (2012) 01 DEL CK 0577
High Courts27 Jan 2012Dismissed
Rahul Makol Vs Shilpa Makol and Another
Delhi High Court · (2012) 01 DEL CK 0571
Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 397(1), 397(3), 482, 483Penal Code, 1860 (IPC) — Section 173, 406, 420
High Courts27 Jan 2012
Ramesh Kumar Bansal Vs M/s Om Prakash Naresh Kumar and Another
Delhi High Court · (2012) 195 DLT 433
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts27 Jan 2012Allowed
Dr. Virender Singh Lather Vs The Secretary, Agriculture Scientists Recruitment Board, New Delhi and Another
Delhi High Court · (2012) 4 AD 608 : (2012) 2 SLJ 245
High Courts27 Jan 2012Dismissed
Vijay Ganapati Vs State and Others
Delhi High Court · (2012) 01 DEL CK 0410
Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 482Penal Code, 1860 (IPC) — Section 109, 120(B), 499, 500
High Courts27 Jan 2012Dismissed
Management Education and Research Institute Vs Director Higher Education and Others
Delhi High Court · (2012) 2 ILR Delhi 693
Constitution of India, 1950 — Article 14, 226
High Courts27 Jan 2012Dismissed
Mahender Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 4 AD 622 : (2012) 187 DLT 111 : (2012) 2 SLJ 233
High Courts27 Jan 2012Allowed
Rekha Aggarwal and Anr Vs State
Delhi High Court · (2012) 01 DEL CK 0333
High Courts27 Jan 2012Dismissed
Harsh Talwar Vs Rani Gadhoke Decd. through LRS
Delhi High Court · (2012) 2 AD 352 : (2012) 187 DLT 467 : (2012) 1 RCR(Rent) 429