High Courts23 Jan 2012Dismissed
Commissioner of Income Tax Vs Tedco Granite Ltd.
Delhi High Court · (2012) 342 ITR 44 : (2012) 206 TAXMAN 13
Income Tax Act, 1961 — Section 143(3), 144, 271(1)(c), 46A
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,388 of 6,778
High Courts23 Jan 2012
Zahoor Ahmed Vs Rakhi Gupta and Others
Delhi High Court · (2012) 189 DLT 244 : (2012) 188 DLT 9
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10A, Order 7 Rule 11
High Courts23 Jan 2012Dismissed
Gulshan Rai Vs Samrendra Bose Secy and Another
Delhi High Court · (2012) 4 ILR Delhi 513
Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts23 Jan 2012Dismissed
Neelam Prashar and Others Vs Mintoo Thakur and Others National Insurance Co. Ltd. Vs Neelam Prashar and Others
Delhi High Court · (2012) 4 ILR Delhi 520
High Courts23 Jan 2012Allowed
Iffco Tokio General Insurance Co. Ltd. Vs Poonam and Others
Delhi High Court · (2012) 01 DEL CK 0452
High Courts23 Jan 2012Dismissed
Najibur Rahman @ Mujibur Rehman and Another Vs State and Others
Delhi High Court · (2012) 01 DEL CK 0445
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(1), 320(2), 320(9), 482Penal Code, 1860 (IPC) — Section 307, 34
High Courts23 Jan 2012
A.K. Sabharwal Vs The State and Others
Delhi High Court · (2012) 188 DLT 789
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 68, 69Succession Act, 1925 — Section 276, 63
High Courts23 Jan 2012
Shri. K.N. Rao Vs UOI and Another
Delhi High Court · (2012) 01 DEL CK 0368
Constitution of India, 1950 — Article 226
High Courts23 Jan 2012
Harjyot Kaur and Others Vs Today Homes and Infrastructure Pvt. Ltd.
Delhi High Court · (2012) 01 DEL CK 0363
High Courts23 Jan 2012Allowed
Naresh and Others Vs State (Govt. of NCT Delhi)
Delhi High Court · (2012) 01 DEL CK 0357
High Courts23 Jan 2012
Girender Kumar Sharma Vs State and Another
Delhi High Court · (2012) 01 DEL CK 0356
High Courts23 Jan 2012Dismissed
K.L. Sharma Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0351
High Courts23 Jan 2012Dismissed
Havildar Venkatagireppa DN Vs Union of India and Others
Delhi High Court · (2012) 4 AD 520 : (2012) 186 DLT 757 : (2012) 2 SLJ 201
High Courts23 Jan 2012
National Institute of Technology Trust Vs M/s. Koshika Telecom Ltd. and Others In Re: Application Under Rule 9 of Companies (Court) Rules, 1959 Filed by National Institute of Technology Trust
Delhi High Court · (2012) 174 CompCas 510 : (2012) 187 DLT 227
High Courts23 Jan 2012Dismissed
Sh. Kishan Pal Singh Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0319
High Courts23 Jan 2012Dismissed
DDA Vs Jagat Ram Trehan and Sons
Delhi High Court · (2012) 187 DLT 305
High Courts23 Jan 2012
PEC Limited Vs Thai Maparn Trading Co. Limited and Another
Delhi High Court · (2012) 2 AD 446 : (2012) 4 ILR Delhi 35
High Courts23 Jan 2012Dismissed
Sh. Satish Kumar Sharma Vs Union of India and Another
Delhi High Court · (2012) 01 DEL CK 0158
High Courts23 Jan 2012Dismissed
Dharampal Singh Vs Govt. of NCT and Others.
Delhi High Court · (2012) 4 AD 735 : (2012) 189 DLT 409