COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,396 of 6,778
Smt. Kamlesh Kumari Vs Shri Mehtab Singh
Delhi High Court · (2013) 1 AD 421 : (2012) 2 AD 893 : (2012) 186 DLT 332
Motor Industries Company Ltd. Vs Seth Associates Pvt. Ltd. and Others
Delhi High Court · (2012) 01 DEL CK 0146
Ajay Paliwal and Others Vs Sanjay Paliwal and Others M/s Paliwal Hotels Pvt. Ltd and Others Vs Sanjay Paliwal
Delhi High Court · (2012) 107 CLA 312 : (2012) 2 CompLJ 289
Polar Industries Ltd. Vs Arihant Communications and Marketing Company
Delhi High Court · (2012) 01 DEL CK 0102
M/s Roadlines Corporation (P) Ltd. Vs M/s. Oriental Insurance Co. Ltd. and Another
Delhi High Court · (2012) 4 ILR Delhi 22
U.P. State Bridge Corporation Ltd. Vs Union of India
Delhi High Court · (2012) 4 AD 181
Iffco Tokio Gen. Ins. Co. Ltd. Vs Kusum Pandey and Others
Delhi High Court · (2012) 01 DEL CK 0500
Municipal Corporation of Delhi Vs B.B. Bajaj
Delhi High Court · (2012) 186 DLT 517 : (2013) 1 SLJ 482
Bharat Hotels Limited Vs GNCT of Delhi and Another
Delhi High Court · (2012) 133 FLR 500 : (2012) LLR 268
Ashish Manchanda and Others Vs State NCT of Delhi and Another
Delhi High Court · (2012) 2 AD 5
Master Navneet Singh and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 2 AD 293 : (2012) 187 DLT 127
Virender Sharma Vs Director, Enforcement Directorate
Delhi High Court · (2012) 01 DEL CK 0415
Mohan Lal Gupta Vs Satish Chand Sharma
Delhi High Court · (2012) 01 DEL CK 0406
Amar Taxi Service Vs Commissioner of Police and Others
Delhi High Court · (2012) 01 DEL CK 0365
Shree Ganesha Enterprises Vs Sandeep Gullah
Delhi High Court · (2012) 127 DRJ 743 : (2012) 49 PTC 440
Saptrishi Builders Pvt. Ltd. Vs Veg Sanchar Vihar Co-Op. Group
Delhi High Court · (2012) 186 DLT 787