COURT ARCHIVE

Delhi High Court judgments

1,36,305 judgments · page 4,005 of 6,816

High Courts22 Aug 2013Allowed

G.S. Engineering and Construction Corporation Vs Deputy Director of Income Tax and Others

Delhi High Court · (2013) 263 CTR 195 : (2013) 357 ITR 335 : (2013) 219 TAXMAN 369

Income Tax Act, 1961 — Section 143(2), 143(3), 147, 148, 149

Read judgment

High Courts22 Aug 2013Dismissed

Surinder Madan Vs Assistant Commissioner of Income Tax

Delhi High Court · (2014) 268 CTR 59 : (2014) 364 ITR 461 : (2013) 218 TAXMAN 461

Income Tax Act, 1961 — Section 10(2), 10(2)(v), 260A, 30, 30(a)

Read judgment

High Courts22 Aug 2013Allowed

Smt. Harkishan Kaur and Others Vs Manoj Ahuja and Another

Delhi High Court · (2013) 7 AD 362

Read judgment

High Courts22 Aug 2013

Seema Sapra Vs General Electric Co. and Others

Delhi High Court · (2013) 7 AD 601

Read judgment

High Courts22 Aug 2013Dismissed

Nicolian Bros. Vs Union of India

Delhi High Court · (2014) 305 ELT 52

Read judgment

High Courts22 Aug 2013Dismissed

The Managing Committee of Nutan Vidya Mandir Senior Secondary School Vs Director of Education and Another

Delhi High Court · (2013) 08 DEL CK 0263

Read judgment

High Courts22 Aug 2013Dismissed

Ramanand Singh Vs Union of India and Others

Delhi High Court · (2013) 8 AD 602

Read judgment

High Courts22 Aug 2013Dismissed

Sh. Ram Dass Vs BSES Yamuna Power Ltd. and Another

Delhi High Court · (2013) 08 DEL CK 0261

Read judgment

High Courts22 Aug 2013Dismissed

New Delhi Municipal Council Vs Tara Chand and Others

Delhi High Court · (2013) 08 DEL CK 0243

Civil Procedure Code, 1908 (CPC) — Section 100Punjab Municipal Act, 1999 — Section 49

Read judgment

High Courts22 Aug 2013Disposed Off

Mr. Vijay Kumar and Another Vs Mr. Neeru Rajput and Another

Delhi High Court · (2013) 08 DEL CK 0226

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Negotiable Instruments Act, 1881 (NI) — Section 138, 142

Read judgment

High Courts22 Aug 2013Dismissed

New India Assurance Co Ltd. Vs Israel @ Iliyas and Others

Delhi High Court · (2013) 3 ACC 909

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Insurance Act, 1938 — Section 64VB

Read judgment

High Courts22 Aug 2013Dismissed

J.B. Chaudhry Vs Indian Overseas Bank and Others

Delhi High Court · (2014) 1 AD 720 : (2013) 203 DLT 23

Constitution of India, 1950 — Article 12Payment of Gratuity Act, 1972 — Section 4(6)

Read judgment

High Courts22 Aug 2013Allowed

Mohd. Saleem Vs State

Delhi High Court · (2013) 3 JCC 2265

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 34, 392

Read judgment

High Courts22 Aug 2013Allowed

Tulsi Ram Arya Vs The Chairman Delhi Transco Limited and Others BSES Yamuna Power Limited Vs Tulsi Ram Arya and Others

Delhi High Court · (2013) 5 ILR Delhi 3552 : (2013) LabIC 4069

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A

Read judgment

High Courts22 Aug 2013

The Yachting Association of India Vs Boardsailing Association of India and Others

Delhi High Court · (2013) 5 ILR Delhi 3539

Constitution of India, 1950 — Article 329(b)

Read judgment

High Courts22 Aug 2013Dismissed

Rajender Kumar Sharma Vs Moti Ram and Another

Delhi High Court · (2013) 08 DEL CK 0204

Read judgment

High Courts22 Aug 2013Dismissed

Dr. Jain Clinic Pvt. Ltd. Vs Sudesh Kumar Jassal

Delhi High Court · (2013) 137 DRJ 638

Delhi Rent Control Act, 1958 — Section 14, 14(1), 14(1)(e), 25, 25BEvidence Act, 1872 — Section 116

Read judgment

High Courts22 Aug 2013

RPG Cables Limited Vs Mahanagar Telephone Nigam Limited

Delhi High Court · (2013) 4 ARBLR 143

Arbitration and Conciliation Act, 1996 — Section 34

Read judgment

High Courts22 Aug 2013Dismissed

State Vs Azad Khan

Delhi High Court · (2013) 4 JCC 2501

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378, 482Penal Code, 1860 (IPC) — Section 302, 34

Read judgment

High Courts22 Aug 2013Dismissed

M/s. Ramjas Foundation Vs Rama Nand Vats thru. LRs

Delhi High Court · (2013) 08 DEL CK 0149

Civil Procedure Code, 1908 (CPC) — Section 100

Read judgment