High Courts22 Aug 2013Allowed
The Public Information Officer and Another Vs Shri Somen Kumar Bose
Delhi High Court · (2014) 1 JCC 609
Right to Information Act, 2005 — Section 19, 19(1), 4
COURT ARCHIVE
Delhi High Court judgments
1,36,305 judgments · page 4,006 of 6,816
High Courts22 Aug 2013
M/s. Bab Vishwanath Buildcon Pvt. Ltd. Vs Shiv Shankar Mishra
Delhi High Court · (2013) 08 DEL CK 0057
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(a), 16, 20, 20(c)Specific Relief Act, 1963 — Section 22
High Courts22 Aug 2013Allowed
Deepa Dua Vs Tejinder Kumar Muteneja
Delhi High Court · (2013) 137 DRJ 653 : (2013) 5 ILR Delhi 3525
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 2(2), Order 2 Rule 2(3), Order 23 Rule 1
High Courts22 Aug 2013Dismissed
Jaswinder Singh Vs Mrigendra Pritam Vikramsingh Steiner and Others
Delhi High Court · (2013) 7 AD 522 : (2013) 137 DRJ 290
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 10 Rule 4(2), Order 17 Rule 3, Order 23 Rule 1, Order 23 Rule 1(4)Companies Act, 2013 — Section 373
High Courts22 Aug 2013Dismissed
M/s. Taneja Developers and Infrastructure Ltd. and Another Vs The Official Liquidator and Others Delhi Automobiles Ltd. Vs The Official Liquidator and Another
Delhi High Court · (2014) 4 AD 107 : (2013) 180 CompCas 53 : (2014) 1 CompLJ 473 : (2013) 203 DLT 435 : (2013) 137 DRJ 320
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Companies Act, 1956 — Section 433Registration Act, 1908 — Section 17, 17(1)
High Courts22 Aug 2013Dismissed
M/s. National Insurance Co. Ltd. Vs Bimla Devi and Others
Delhi High Court · (2013) 3 ACC 902 : (2014) 3 ALLMR 44
Motor Vehicles Act, 1988 — Section 163A, 163A(1)
High Courts22 Aug 2013Allowed
Anjana Sharma and Others Vs Shishu Bharti Vidyalaya and Others
Delhi High Court · (2013) 08 DEL CK 0012
High Courts22 Aug 2013Dismissed
Hindustan Insecticides Employees'' Union Vs Hindustan Insecticides Ltd.
Delhi High Court · (2013) 08 DEL CK 0011
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 17(3)
High Courts22 Aug 2013Allowed
Israel and Another Vs Ishwar Chand and Others
Delhi High Court · (2013) 08 DEL CK 0010
High Courts22 Aug 2013
M/s. M and B Footwear Pvt. Ltd. Vs M/s. Madhuvesh Distributors and Others
Delhi High Court · (2013) 137 DRJ 597
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 7 Rule 11, 20, 20(c)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Aug 2013
Moser Baer India Ltd. Vs Deputy Commissioner of Income Tax and Another
Delhi High Court · (2013) 5 ILR Delhi 4021
Income Tax Act, 1961 — Section 10A, 10B, 115JB, 139, 143(3)
High Courts21 Aug 2013Dismissed
Kewal Kishan Vs Delhi Development Authority
Delhi High Court · (2013) 137 DRJ 267
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 6 Rule 17, 151Constitution of India, 1950 — Article 227
High Courts21 Aug 2013Dismissed
Col.(Retd.) Dalip Singh Sachar Vs Maa Karni Coal Carriers (P) Ltd. and Another
Delhi High Court · (2013) 08 DEL CK 0382
Companies Act, 1956 — Section 283(1)(g), 290, 397, 398
High Courts21 Aug 2013Allowed
R.R. Peri Vs Oriental Bank of Commerce
Delhi High Court · (2013) 08 DEL CK 0381
High Courts21 Aug 2013Dismissed
Deepak Kaushik, Anurag and Nitin Jain Vs Govt. of NCT of Delhi
Delhi High Court · (2013) 08 DEL CK 0377
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 308, 323, 325, 34
High Courts21 Aug 2013Disposed Off
Vishal Maina @ A.A. Vishal Chaudhary Vs University of Delhi and Another
Delhi High Court · (2013) 9 AD 136
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Aug 2013Disposed Off
Woodward Governor India Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2013) 357 ITR 673 : (2013) 218 TAXMAN 226
Income Tax Act, 1961 — Section 37(1)
High Courts21 Aug 2013Disposed Off
Siddharth Pratap Chand Vs C.W.T.
Delhi High Court · (2013) 7 AD 497 : (2014) 360 ITR 30
Transfer of Property Act, 1882 — Section 53AWealth Tax Act, 1957 — Section 27(3), 7(4)
High Courts21 Aug 2013Dismissed
State Vs Paramjeet Singh and Others
Delhi High Court · (2013) 5 ILR Delhi 4014
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A