High Courts19 Aug 2013Dismissed
Rajiv Ohri Vs Anil Aggarwal
Delhi High Court · (2013) 08 DEL CK 0079
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 96Registration Act, 1908 — Section 17(1A)Transfer of Property Act, 1882 — Section 53A
COURT ARCHIVE
Delhi High Court judgments
1,36,305 judgments · page 4,008 of 6,816
High Courts19 Aug 2013Dismissed
Shri Kumar Bajaj and Others Vs U.O.I. and Others
Delhi High Court · (2013) 08 DEL CK 0077
High Courts19 Aug 2013Dismissed
State Vs Virender
Delhi High Court · (2013) 4 JCC 2582
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 378(3)Penal Code, 1860 (IPC) — Section 363, 366, 367, 376
High Courts19 Aug 2013Dismissed
Ashutosh Sharma Vs Torque Cables Pvt. Ltd.
Delhi High Court · (2013) 7 AD 214 : (2013) 181 CompCas 61 : (2014) 2 CompLJ 442 : (2013) 5 ILR Delhi 3521
Companies Act, 1956 — Section 397, 398, 433, 433(f), 439(c)
High Courts19 Aug 2013Dismissed
Daulat Ram Gupta Vs State and Another
Delhi High Court · (2013) 08 DEL CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 379, 405, 406, 411
High Courts19 Aug 2013Allowed
UOI and Others Vs Pradeep Kumar Modwilll and Another
Delhi High Court · (2013) 08 DEL CK 0026
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 311
High Courts14 Aug 2013Disposed Off
Sandeep Kumar Sood Vs Union of India and Others
Delhi High Court · (2013) 08 DEL CK 0393
Citizenship Act, 1955 — Section 7A, 7B
High Courts14 Aug 2013Dismissed
Yashpal Singh Nagar Vs Jamia Milia Islamia and Others
Delhi High Court · (2013) 08 DEL CK 0392
Constitution of India, 1950 — Article 226
High Courts14 Aug 2013Disposed Off
Dibyanshu Kumar and Another Vs Guru Gobind Singh Indraprastha University and Another
Delhi High Court · (2013) 08 DEL CK 0391
University Grants Commission Act, 1956 — Section 12A, 25, 26
High Courts14 Aug 2013Dismissed
Lalit Mohan Vs Rashmi Bansal and Others
Delhi High Court · (2013) 08 DEL CK 0372
Hindu Succession Act, 1956 — Section 23
High Courts14 Aug 2013Allowed
S.V. Construction Company Vs Parshuram Bhardwaj
Delhi High Court · (2013) 10 AD 126 : (2013) 203 DLT 473 : (2013) 137 DRJ 700 : (2013) 5 ILR Delhi 3493
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(4), Order 37 Rule 3(5), Order 39 Rule 1, Order 39 Rule 2Limitation Act, 1963 — Section 5
High Courts14 Aug 2013Disposed Off
Union of India and Others Vs Jai Prakash
Delhi High Court · (2013) 08 DEL CK 0364
High Courts14 Aug 2013Dismissed
N. Ramachandran Vs Union of India and Another
Delhi High Court · (2013) 08 DEL CK 0354
Indian Medical Council Act, 1956 — Section 14(1)
High Courts14 Aug 2013Dismissed
M/s. National Highways Authority of India Vs M/s. Gammon-Atlanta (JV)
Delhi High Court · (2013) 4 ARBLR 61
Arbitration and Conciliation Act, 1996 — Section 34Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 — Section 62
High Courts14 Aug 2013Disposed Off
Sidharath Bansal Vs State The Government of NCT
Delhi High Court · (2013) 08 DEL CK 0270
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Evidence Act, 1872 — Section 24, 25, 26, 27, 8
High Courts14 Aug 2013Disposed Off
Rajesh @ Kalia Vs The State
Delhi High Court · (2013) 08 DEL CK 0269
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 308
High Courts14 Aug 2013Dismissed
Shailender Kumar Aggarwal Vs The Director of Estates and Others
Delhi High Court · (2013) 08 DEL CK 0266
High Courts14 Aug 2013Allowed
Satish Vs Union of India and Others
Delhi High Court · (2013) 6 ILR Delhi 4561
Constitution of India, 1950 — Article 226
High Courts14 Aug 2013Allowed
Saroj Devi (Now Deceased) Vs Bank of India and Others
Delhi High Court · (2014) 1 AD 699 : (2013) 4 BC 659 : (2013) 203 DLT 534
Civil Procedure Code, 1908 (CPC) — Section 33Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 196, 228
High Courts14 Aug 2013Disposed Off
M/s. Bansal Udyog Vs N.C.T. of Delhi and Another
Delhi High Court · (2013) 8 AD 526 : (2013) LLR 1051
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F