High Courts14 Aug 2013Dismissed
State Vs Arun
Delhi High Court · (2013) 9 AD 30 : (2013) 4 JCC 2492
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 363, 364, 365
COURT ARCHIVE
Delhi High Court judgments
1,36,305 judgments · page 4,009 of 6,816
High Courts14 Aug 2013Disposed Off
Govt. of NCT of Delhi and Others Vs Naresh Kumar
Delhi High Court · (2013) 08 DEL CK 0157
High Courts14 Aug 2013Dismissed
EX. Constable Dalbir Singh Vs UOI and Others
Delhi High Court · (2013) 08 DEL CK 0156
High Courts14 Aug 2013
DSC Limited Vs Rail Vikas Nigam Limited and Others
Delhi High Court · (2013) 7 AD 366 : (2013) 3 ARBLR 446 : (2013) 202 DLT 523 : (2013) 138 DRJ 208
Arbitration and Conciliation Act, 1996 — Section 9Constitution of India, 1950 — Article 226
High Courts14 Aug 2013Dismissed
Nepal Singh Vs Delhi Transport Corporation
Delhi High Court · (2013) 7 AD 500 : (2013) 5 ILR Delhi 4006
High Courts14 Aug 2013Disposed Off
Raj Kumar @ Raju Vs The State of The NCT of Delhi
Delhi High Court · (2013) 7 AD 472 : (2013) 202 DLT 370 : (2013) 3 JCC 2272
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts14 Aug 2013
Kahan Udyog Vs Commissioner of Income Tax
Delhi High Court · (2013) 08 DEL CK 0082
Income Tax Act, 1961 — Section 132, 260A, 69C
High Courts14 Aug 2013
M/s. York Exports (P) Limited Vs Commissioner of Income Tax
Delhi High Court · (2013) 218 TAXMAN 355
Income Tax Act, 1961 — Section 153, 44AB, 80HHC, 80HHC(2)(a)
High Courts14 Aug 2013Dismissed
Delhi Autorickshaw Sangh and Others Vs Government of NCT of Delhi and Others
Delhi High Court · (2013) 3 ACC 814
Constitution of India, 1950 — Article 14, 19Motor Vehicles Act, 1988 — Section 192A, 207, 207(1), 56, 66
High Courts14 Aug 2013Disposed Off
Sunita Rani Vs The Vice Chancellor Jamia Millia Islamia
Delhi High Court · (2013) 08 DEL CK 0075
High Courts14 Aug 2013Disposed Off
Pintoji Foods Pvt. Ltd. Vs Punjab National Bank and Another
Delhi High Court · (2013) 08 DEL CK 0074
High Courts14 Aug 2013
Surender and Others Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2013) 08 DEL CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 279, 307, 320, 323, 324
High Courts14 Aug 2013Allowed
Balwan Singh Vs Union of India and Others
Delhi High Court · (2013) 6 ILR Delhi 4257
Central Reserve Police Force Act, 1949 — Section 11(1)
High Courts14 Aug 2013
Sushil Choudhary Vs Bal Krishna Agarwal
Delhi High Court · (2013) 203 DLT 603
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Contract Act, 1872 — Section 51, 52, 53, 54, 55Registration Act, 1908 — Section 17(1)(a)
High Courts14 Aug 2013
Dr. Vivek Ranjan Biswas and Others Vs Union of India and Others
Delhi High Court · (2013) 08 DEL CK 0042
Administrative Tribunals Act, 1985 — Section 28, 5(6)Constitution of India, 1950 — Article 226, 227, 32, 323A, 323B
High Courts14 Aug 2013
R.K. Sadh and Ors Vs Punjab National Bank
Delhi High Court · (2013) 08 DEL CK 0041
High Courts14 Aug 2013Dismissed
Gopal Kamra Vs Karan Luthra
Delhi High Court · (2013) 5 ILR Delhi 3479
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 3, 148, 151Contract Act, 1872 — Section 62, 63Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 24, 31
High Courts14 Aug 2013
Kuldeep Singh and Others Vs Bhagwan and Others
Delhi High Court · (2013) 08 DEL CK 0033
High Courts14 Aug 2013Dismissed
Jayalakshmi Jaitly Vs Central Bureau of Investigation and Another
Delhi High Court · (2013) 08 DEL CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 306, 307, 438Prevention of Corruption Act, 1988 — Section 5(2)
High Courts13 Aug 2013Allowed
Shweta Razdan Vs Bapu Adarsh Vidhyalaya Public School and Others
Delhi High Court · (2013) 08 DEL CK 0394