High Courts12 Aug 2013Dismissed
Union of India and Another Vs Nitin Kumar Dabas
Delhi High Court · (2013) 08 DEL CK 0387
Penal Code, 1860 (IPC) — Section 212, 323, 34, 341, 376
COURT ARCHIVE
Delhi High Court judgments
1,36,305 judgments · page 4,011 of 6,816
High Courts12 Aug 2013Allowed
Viraj Steel and Energy Ltd. Vs Skoda Sponge Iron and Steel Co. and Others
Delhi High Court · (2014) 3 RCR(Criminal) 151
Criminal Procedure Code, 1973 (CrPC) — Section 178, 179, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Aug 2013Disposed Off
Lala Ram @ Vishal @ Kaley Vs State
Delhi High Court · (2013) 08 DEL CK 0350
Arms Act, 1959 — Section 25, 27Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 392, 397, 411
High Courts12 Aug 2013Allowed
Ryan International School Employees Welfare Association and Another Vs UOI and Others
Delhi High Court · (2013) 08 DEL CK 0329
High Courts12 Aug 2013Dismissed
Sannam Bharti Vs D.T.C. and Others
Delhi High Court · (2013) 4 LLJ 188
High Courts12 Aug 2013Dismissed
Commissioner of Income Tax Vs Electrolux Kelvenatro Ltd.
Delhi High Court · (2013) 357 ITR 665
Income Tax Act, 1961 — Section 271(1)(c)
High Courts12 Aug 2013Dismissed
Yashpal Vs State and Others
Delhi High Court · (2013) 08 DEL CK 0267
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 482Penal Code, 1860 (IPC) — Section 120B, 34, 420, 468, 471
High Courts12 Aug 2013
Pfizer Products, Inc. Vs G.S. Pharmaceuticals Pvt. Ltd. and Another
Delhi High Court · (2013) 138 DRJ 221 : (2013) 56 PTC 407
High Courts12 Aug 2013Allowed
D.P. Sharma Vs Delhi Vidyut Board
Delhi High Court · (2013) 08 DEL CK 0252
High Courts12 Aug 2013Dismissed
Ryan International School Employees Welfare Association and Others Vs Director of Education and Others
Delhi High Court · (2013) 08 DEL CK 0251
High Courts12 Aug 2013Dismissed
Commissioner of Income Tax Vs Lahsa Construction Pvt. Ltd.
Delhi High Court · (2013) 357 ITR 671
Income Tax Act, 1961 — Section 260A
High Courts12 Aug 2013Allowed
M/s. Super Seals India Limited Vs M/s. SOS Oil Seals Private Limited
Delhi High Court · (2013) 08 DEL CK 0233
Contract Act, 1872 — Section 27
High Courts12 Aug 2013Dismissed
India Islamic Cultural Centre Vs Deepak Kumar
Delhi High Court · (2013) 08 DEL CK 0228
High Courts12 Aug 2013Disposed Off
Sapna Jain Vs University of Delhi and Others
Delhi High Court · (2013) 7 AD 718
High Courts12 Aug 2013Allowed
M/s. Roshan Lal Vohra and Another Vs MCD and Others
Delhi High Court · (2013) 7 AD 604
Constitution of India, 1950 — Article 226
High Courts12 Aug 2013
Sandeep @ Dhillu Vs The State NCT of Delhi
Delhi High Court · (2013) 7 AD 1 : (2013) 201 DLT 539
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 302, 34, 392, 397
High Courts12 Aug 2013Disposed Off
Mrs. Bindu Talwar Vs Mr. Rakesh Talwar
Delhi High Court · (2013) 9 AD 6 : (2013) 202 DLT 540 : (2013) 3 DMC 435
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Protection of Women From Domestic Violence Act, 2005 — Section 2
High Courts12 Aug 2013Dismissed
Chandan @ Manjit Vs State
Delhi High Court · (2013) 5 ILR Delhi 3471
Penal Code, 1860 (IPC) — Section 307
High Courts12 Aug 2013Dismissed
Dhananjay Singh Chauhan Vs The State of NCT of Delhi
Delhi High Court · (2013) 6 AD 669
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 313Evidence Act, 1872 — Section 154
High Courts12 Aug 2013Dismissed
Khoday India Ltd. and Anr Vs Rakesh Gupta
Delhi High Court · (2013) 5 ILR Delhi 3455
Limitation Act, 1963 — Section 19, 20, 3