High Courts08 Aug 2013
Commissioner of Income Tax-I Vs Airline Allied Services Ltd.
Delhi High Court · (2013) 7 AD 249 : (2013) 218 TAXMAN 396
Companies Act, 1956 — Section 211Income Tax Act, 1961 — Section 145
COURT ARCHIVE
Delhi High Court judgments
1,36,305 judgments · page 4,013 of 6,816
High Courts08 Aug 2013Dismissed
Smt. Tara Balgopal Vs Rajdhani College and Another
Delhi High Court · (2013) 08 DEL CK 0121
High Courts08 Aug 2013Dismissed
Pratigya Vs Union of India and Another
Delhi High Court · (2013) 08 DEL CK 0120
High Courts08 Aug 2013Disposed Off
Tahil Naraindass Vazirani and Others Vs Ravinder Kaur Sandhu and Another
Delhi High Court · (2013) 08 DEL CK 0095
Delhi Apartment Ownership Act, 1986 — Section 2, 2(j), 3(c), 3(s), 4
High Courts08 Aug 2013Dismissed
Vidha Lal Vs Kathak Kendra and Another
Delhi High Court · (2013) 08 DEL CK 0090
High Courts07 Aug 2013
Mrs. Geeta Radha Krishnan and Others Vs St. Anthony''s Girls Senior Secondary School and Others
Delhi High Court · (2013) 08 DEL CK 0408
High Courts07 Aug 2013Allowed
Union of India and Others Vs Fire Ram Singh and Others
Delhi High Court · (2013) 8 AD 318
High Courts07 Aug 2013Dismissed
Raj Kumar Hem Singh Vs Union of India and Others
Delhi High Court · (2013) 08 DEL CK 0390
Constitution of India, 1950 — Article 226, 227Contract Act, 1872 — Section 56
High Courts07 Aug 2013Dismissed
Chand Ram Vs State
Delhi High Court · (2013) 6 AD 679
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 374(2)Penal Code, 1860 (IPC) — Section 307, 324
High Courts07 Aug 2013Disposed Off
Jaswant Singh Vs Delhi Development Authority and Another
Delhi High Court · (2013) 08 DEL CK 0353
Constitution of India, 1950 — Article 226, 227
High Courts07 Aug 2013
Govt. of NCT of Delhi and Others Vs Sachin Gupta Director of Education and Another Vs Neelam Rana
Delhi High Court · (2013) 08 DEL CK 0352
High Courts07 Aug 2013Disposed Off
Ankit Roy Vs Guru Gobind Singh Indraprastha University and Others Vineet @ Vineet Kumar Vs GGSIP University and Another Kumari Anadi Shakya and Another Vs Guru Gobind Singh Indraprastha University Priya Kumar Vs GNCT of Delhi and Another
Delhi High Court · (2013) 08 DEL CK 0351
Constitution of India, 1950 — Article 14(4), 15(1), 15(4), 16, 239
High Courts07 Aug 2013Disposed Off
M/s. Marinda Coop. Sugar Mills Ltd. and Others Vs UOI and Others
Delhi High Court · (2013) 08 DEL CK 0282
High Courts07 Aug 2013Dismissed
DIG K.P.S. Raghuvanshi Vs Union of India and Others
Delhi High Court · (2013) 08 DEL CK 0281
High Courts07 Aug 2013Allowed
S.V.S. Raghuvanshi Vs National Seeds Corporation Ltd. and Another
Delhi High Court · (2013) 08 DEL CK 0278
Constitution of India, 1950 — Article 14
High Courts07 Aug 2013Dismissed
Ram Narayan Sharma @ Liloo Vs State (GNCT) Delhi
Delhi High Court · (2013) 4 JCC 2945
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 308, 324, 34
High Courts07 Aug 2013Dismissed
United India Insurance Co. Ltd. Vs Shushil Kumar and Others
Delhi High Court · (2013) 08 DEL CK 0246
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i)
High Courts07 Aug 2013Dismissed
M/s. Apostle Institute for Technology for Women and Another Vs Mohan Das
Delhi High Court · (2013) 08 DEL CK 0232
High Courts07 Aug 2013Dismissed
Smt. Uma Devi Vs Smt. Smita Chaudhary
Delhi High Court · (2013) 08 DEL CK 0231
High Courts07 Aug 2013Disposed Off
National Insurance Co. Ltd. Vs Rajbir Singh and Others
Delhi High Court · (2013) 08 DEL CK 0180
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 149(2)(a), 166