COURT ARCHIVE

Delhi High Court judgments

1,36,305 judgments · page 4,014 of 6,816

High Courts07 Aug 2013Dismissed

Mukesh Mohan Goel and Another Vs Archaeological Survey of India and Others

Delhi High Court · (2013) 08 DEL CK 0141

Civil Procedure Code, 1908 (CPC) — Section 32Contempt of Courts Act, 1971 — Section 10, 2(e)Delhi Municipal Corporation Act, 1957 — Section 348

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High Courts07 Aug 2013Dismissed

State NCT of Delhi Vs Manoj @ Sanoj @ Bhondo

Delhi High Court · (2013) 08 DEL CK 0123

Constitution of India, 1950 — Article 134(1)(a), 134(1)(b)Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 379Penal Code, 1860 (IPC) — Section 302, 304, 34, 376, 377

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High Courts07 Aug 2013Dismissed

Shri H.K. Chaudhary Vs State Bank of India

Delhi High Court · (2013) 08 DEL CK 0119

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High Courts07 Aug 2013Dismissed

Sh. O.P. Sharma Vs Airport Authority of India and Another

Delhi High Court · (2013) 08 DEL CK 0097

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High Courts07 Aug 2013Disposed Off

Nuzhat Jahan Vs Govt. of NCT of Delhi and Another

Delhi High Court · (2013) 7 AD 61

Citizenship Act, 1955 — Section 5(1)(c)Foreigners Act, 1946 — Section 14

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High Courts07 Aug 2013Allowed

Khazanchi Vs State and Another

Delhi High Court · (2013) 08 DEL CK 0073

Penal Code, 1860 (IPC) — Section 34, 392

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High Courts07 Aug 2013Dismissed

Manoj Kumar Bhargav Vs Pawan Kumar Bhargav and Another

Delhi High Court · (2013) 7 AD 594

Arbitration and Conciliation Act, 1996 — Section 11, 8

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High Courts07 Aug 2013Disposed Off

Kidde India Ltd. Vs Bharat Heavy Electricals Ltd.

Delhi High Court · (2013) 7 AD 71

Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6), 15

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High Courts06 Aug 2013Disposed Off

Swarn Kanta Punj Vs Surabhi Gehlot and Others

Delhi High Court · (2013) 08 DEL CK 0419

Easements Act, 1882 — Section 12, 15

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High Courts06 Aug 2013Disposed Off

Guru Harkrishan Public School Vs Director of Edu. and Another

Delhi High Court · (2013) 08 DEL CK 0409

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High Courts06 Aug 2013