High Courts05 Aug 2013
Surender Pal Singh Vs Union of India and Another
Delhi High Court · (2013) 5 ILR Delhi 3414
COURT ARCHIVE
Delhi High Court judgments
1,36,305 judgments · page 4,016 of 6,816
High Courts05 Aug 2013
M/s. Usha Micro Process Controls Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2013) 204 DLT 664
Customs Act, 1962 — Section 111(d), 125Imports and Exports (Control) Act, 1947 — Section 3Income Tax Act, 1961 — Section 260A, 37(1)
High Courts05 Aug 2013
Replika Press Private Limited and Another Vs Deputy Commissioner of Income Tax Circle
Delhi High Court · (2013) 218 TAXMAN 399
Income Tax Act, 1961 — Section 108, 10B, 143(3), 147, 147(b)
High Courts05 Aug 2013Dismissed
Jai Singh Rawat Vs HOD/PROVOST Department of Social Work (H) and Another
Delhi High Court · (2013) 08 DEL CK 0400
High Courts05 Aug 2013Dismissed
Sh. Ramesh Kalra Vs Sh. Varinder Kumar Nangia
Delhi High Court · (2013) 08 DEL CK 0346
Civil Procedure Code, 1908 (CPC) — Section 151Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(e), 25B
High Courts05 Aug 2013
Shahabuddin @ Kallu Vs State
Delhi High Court · (2013) 08 DEL CK 0344
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324
High Courts05 Aug 2013Dismissed
Hari Kishan Mandal Vs State
Delhi High Court · (2013) 08 DEL CK 0343
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 392, 394, 411
High Courts05 Aug 2013Dismissed
Rajender Singh Dabas Vs Smt. Ramjano
Delhi High Court · (2013) 8 AD 5
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 30Specific Relief Act, 1963 — Section 20
High Courts05 Aug 2013
Trend Setter Securities and Credits Pvt. Ltd. Vs P. Dinakaran and Another
Delhi High Court · (2013) 08 DEL CK 0297
High Courts05 Aug 2013Dismissed
State Vs Om Prakash and Others
Delhi High Court · (2013) 8 AD 579 : (2013) 5 ILR Delhi 3958
Criminal Procedure Code, 1973 (CrPC) — Section 100, 313, 378(1)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 34, 489A, 489B, 489C, 489D
High Courts05 Aug 2013Dismissed
Rohini @ Dolly Vs State and Others
Delhi High Court · (2013) 08 DEL CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 161, 372Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts05 Aug 2013
Fame Securities and Credits Pvt. Ltd. Vs P. Dinakaran and Another
Delhi High Court · (2013) 08 DEL CK 0139
High Courts05 Aug 2013Dismissed
Promod Khanna and Another Vs Subod Khanna and Another
Delhi High Court · (2013) 8 AD 136 : (2013) 203 DLT 418
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, 151
High Courts05 Aug 2013Dismissed
Ambrose Ihecherobi Okeke Vs D.P. Saxena Intelligence Officer and Another
Delhi High Court · (2013) 7 AD 76 : (2013) 3 JCC 115
Evidence Act, 1872 — Section 138, 146Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(c), 50, 67
High Courts05 Aug 2013Dismissed
Ravinder Kumar Vs Union of India and Another
Delhi High Court · (2013) 6 AD 325
High Courts05 Aug 2013Dismissed
HTA Employees Union (Regd.) Vs Hindustan Thompson Associates Ltd. and Others
Delhi High Court · (2013) 08 DEL CK 0126
Industrial Disputes Act, 1947 — Section 18, 2(p)
High Courts05 Aug 2013Disposed Off
Court on its Own Motion Vs Zenith Mining Pvt. Ltd. and Another
Delhi High Court · (2013) 08 DEL CK 0091
Arbitration and Conciliation Act, 1996 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(1)(b), 340, 341Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts05 Aug 2013Dismissed
H.D. Gumber Vs Vandana Chopra and Others
Delhi High Court · (2013) 08 DEL CK 0021
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 5 Rule 9(3)Constitution of India, 1950 — Article 226, 227Delhi Rent Control Act, 1958 — Section 25B
High Courts05 Aug 2013Dismissed
Sudershan Rani @ Pooja Mehra Vs Nirmal Gupta
Delhi High Court · (2013) 08 DEL CK 0003
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(b)
High Courts02 Aug 2013
Roop Basant and Others Vs State
Delhi High Court · (2013) 08 DEL CK 0420
Arms Act, 1959 — Section 25, 27, 39Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 186, 307, 309, 34, 360