High Courts29 Jul 2013Disposed Off

Mohinder Sharma Vs State

Delhi High Court · (2013) 07 DEL CK 0049

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Jul 2013Disposed Off

Nimisha Vs Saurabh Srivastava

Delhi High Court · (2013) 6 AD 105 : (2013) 201 DLT 769 : (2013) 3 DMC 18

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 1A, Order 33 Rule 2, Order 7 Rule 11, 151Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(2), 19, 19(1)(iii)(a)
High Courts29 Jul 2013Disposed Off

Brij Raj Tripathi @ Raju Vs State

Delhi High Court · (2013) 7 AD 549 : (2013) 3 JCC 2023

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 82, 83Evidence Act, 1872 — Section 114, 114(a), 30Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15(1)
High Courts26 Jul 2013

Jagdish Nautiyal Vs State

Delhi High Court · (2013) 7 AD 287 : (2013) 3 JCC 1856

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 376, 420, 495
High Courts26 Jul 2013Disposed Off

M/s. Coral Seal and Ceramics Vs Sunil Sagar

Delhi High Court · (2013) 55 PTC 337

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3Copyright Act, 1957 — Section 2(c)Trade Marks Act, 1999 — Section 2(m)
High Courts26 Jul 2013Disposed Off

Akhil Dass Vs State

Delhi High Court · (2014) 1 JCC 2

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 25A, 29
High Courts26 Jul 2013Disposed Off

Khairati Ram Vs The State

Delhi High Court · (2013) 6 ILR Delhi 4542

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 326, 328, 34, 379, 468