High Courts26 Jul 2013Allowed
Manju and Others Vs Naresh Kumar and Others
Delhi High Court · (2013) 3 ACC 479
Penal Code, 1860 (IPC) — Section 279, 337
COURT ARCHIVE
Delhi High Court judgments
1,36,177 judgments · page 4,018 of 6,809
High Courts26 Jul 2013
Hardeep Gill Vs Pumpkin Studio Pvt. Ltd. and Another
Delhi High Court · (2013) 4 ILR Delhi 3246
Companies Act, 1956 — Section 397, 398, 433, 433(c)
High Courts26 Jul 2013Dismissed
Haripal Singh Vs The Chief of the Army Staff and Others
Delhi High Court · (2013) 6 ILR Delhi 4202
High Courts26 Jul 2013Dismissed
S.K. Jain Vs GNCT of Delhi and Others
Delhi High Court · (2013) 07 DEL CK 0254
High Courts26 Jul 2013Dismissed
National Insurance Co. Ltd. Vs Hari Om Mittal and Others
Delhi High Court · (2013) 3 ACC 496
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9
High Courts26 Jul 2013Dismissed
Union of India and Others Vs Mahendra Pal Singh and Another
Delhi High Court · (2013) 07 DEL CK 0207
High Courts26 Jul 2013Dismissed
Manish Sehgal Vs Meenu Sehgal
Delhi High Court · (2014) 2 AD 383 : (2013) 202 DLT 87 : (2013) 3 DMC 411
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Family Courts Act, 1984 — Section 7(1)(a)Guardians and Wards Act, 1890 — Section 17, 25, 7, 9, 9(1)
High Courts26 Jul 2013
Uttam Singh and Others Vs MCD and Others
Delhi High Court · (2013) 07 DEL CK 0064
High Courts26 Jul 2013Dismissed
Management of Delhi Transport Corporation Vs Balbir Singh
Delhi High Court · (2013) 3 LLJ 589 : (2013) 4 LLN 213
Constitution of India, 1950 — Article 226
High Courts25 Jul 2013Allowed
Aruna Chadha Vs State of Delhi
Delhi High Court · (2013) 3 JCC 1935
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 227, 228, 397Evidence Act, 1872 — Section 106, 113A, 27Information Technology Act, 2000 — Section 66
High Courts25 Jul 2013Disposed Off
New India Assurance Company Ltd. Vs Pushpa and Others
Delhi High Court · (2013) 6 AD 490
High Courts25 Jul 2013Allowed
Hamdard Public School Vs Directorate of Education and Another
Delhi High Court · (2013) 8 AD 437 : (2013) 202 DLT 111
Constitution of India, 1950 — Article 21A, 45Land Acquisition Act, 1894 — Section 12(2), 18, 30
High Courts25 Jul 2013Dismissed
Gandhi Tyagi Vs Urmila (Since Dead) and Others
Delhi High Court · (2013) 07 DEL CK 0476
Constitution of India, 1950 — Article 226, 227
High Courts25 Jul 2013Dismissed
First Lucre Partnership Co. Vs Abhinandan Jain
Delhi High Court · (2014) 3 AD 247 : (2013) 202 DLT 177
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), Order 7 Rule 14(3)
High Courts25 Jul 2013Dismissed
First Corp International Limited Vs Kuljit Singh Bhutalia
Delhi High Court · (2013) 7 AD 43
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 10Companies Act, 1956 — Section 209Evidence Act, 1872 — Section 116, 91, 92
High Courts25 Jul 2013
Sameer @ Sonu and Another Vs State
Delhi High Court · (2013) 4 JCC 2281
Penal Code, 1860 (IPC) — Section 395, 412
High Courts25 Jul 2013Disposed Off
Ashok Vs State
Delhi High Court · (2013) 07 DEL CK 0393
Penal Code, 1860 (IPC) — Section 395, 412
High Courts25 Jul 2013Disposed Off
Salim Vs State
Delhi High Court · (2013) 07 DEL CK 0392
Penal Code, 1860 (IPC) — Section 412
High Courts25 Jul 2013Dismissed
National Investor Forum Regd. Vs Golden Forests India Ltd.
Delhi High Court · (2013) 07 DEL CK 0385
High Courts25 Jul 2013Disposed Off
Oriental Insurance Co. Ltd. Vs Shashi Bala and Others
Delhi High Court · (2013) 3 ACC 523