High Courts23 Jul 2013Disposed Off
Raju Jamadar Vs State
Delhi High Court · (2013) 4 JCC 2833
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 300, 302, 325, 34
COURT ARCHIVE
Delhi High Court judgments
1,36,143 judgments · page 4,020 of 6,808
High Courts23 Jul 2013Dismissed
M/s. Ashima Securities Private Limited Vs Municipal Corporation of Delhi
Delhi High Court · (2013) 07 DEL CK 0232
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts23 Jul 2013
Dalmia Cement (Bharat) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2013) 263 CTR 308 : (2013) 357 ITR 419 : (2013) 218 TAXMAN 327
Haryana Rural Development Fund Act, 1983 — Section 2(h), 3, 4, 4(1)Income Tax Act, 1961 — Section 216, 32, 32A, 32A(1), 32A(2)
High Courts23 Jul 2013Disposed Off
National Insurance Company Ltd. Vs Parwana and Others
Delhi High Court · (2013) 07 DEL CK 0140
High Courts23 Jul 2013
Dinesh Kumar Vs Savita
Delhi High Court · (2013) 07 DEL CK 0138
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts23 Jul 2013Allowed
Badan Singh Vs Union of India and Others
Delhi High Court · (2013) 07 DEL CK 0102
High Courts23 Jul 2013
Mrs. Meeta Chakraborty and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 07 DEL CK 0099
Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 57National Capital Territory of Delhi Laws (Special Provisions) Act, 2011 — Section 3(2)
High Courts22 Jul 2013Disposed Off
M/s. Binatone Electronics Ltd. Vs M/s. Harman Agencies and Another
Delhi High Court · (2013) 07 DEL CK 0587
High Courts22 Jul 2013
Fena Limited Vs M/s. Fina Europe S.A. and Others
Delhi High Court · (2013) 55 PTC 285
Evidence Act, 1872 — Section 58Trade and Merchandise Marks Act, 1958 — Section 11(e), 12(1), 2(1)(d), 28, 30
High Courts22 Jul 2013Allowed
Shibdas Mondal Vs Union of India and Others
Delhi High Court · (2013) 07 DEL CK 0573
High Courts22 Jul 2013
Suresh Ram Vs Union of India and Others
Delhi High Court · (2013) 6 ILR Delhi 4184
Constitution of India, 1950 — Article 14
High Courts22 Jul 2013Dismissed
Rockman Project Ltd. and Others Vs Devinder Kumar Jain and Another
Delhi High Court · (2013) 116 CLA 351 : (2013) 180 CompCas 45 : (2013) 204 DLT 234
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Companies Act, 1956 — Section 10F, 397, 398, 399(1)(a)
High Courts22 Jul 2013Disposed Off
Ganga Sharan Dhawan Vs State of Delhi
Delhi High Court · (2014) 1 JCC 199
Penal Code, 1860 (IPC) — Section 328, 448, 498A, 506
High Courts22 Jul 2013
Rediff.Com India Ltd. Vs E-Eighteen.Com Ltd.
Delhi High Court · (2013) 116 CLA 26 : (2013) 202 DLT 657 : (2013) 55 PTC 294
Copyright Act, 1957 — Section 13, 14, 14(a)(vi), 14(c)(v), 16Trade Marks Act, 1999 — Section 31, 52, 57
High Courts22 Jul 2013Dismissed
National Students Front and Another Vs Jawaharlal Nehru University and Another
Delhi High Court · (2013) 07 DEL CK 0549
High Courts22 Jul 2013Dismissed
Lalit Kumar and Others Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2013) 07 DEL CK 0521
Constitution of India, 1950 — Article 226
High Courts22 Jul 2013Disposed Off
Kotak Mahindra Bank Ltd. Vs Yogesh Baweja and Another
Delhi High Court · (2013) 202 DLT 266
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10Constitution of India, 1950 — Article 227Stamp Act, 1899 — Section 29, 29(f), 3, 31, 32
High Courts22 Jul 2013Dismissed
Leelu and Another Vs Union of India and Others
Delhi High Court · (2013) 07 DEL CK 0479
Constitution of India, 1950 — Article 226
High Courts22 Jul 2013Dismissed
Avtar Singh Khurana Vs State and Another
Delhi High Court · (2013) 07 DEL CK 0477
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 468, 471
High Courts22 Jul 2013
Rajeev Goyal and Others Vs Sanjeev Goyal and Others
Delhi High Court · (2013) 3 ARBLR 528
Arbitration and Conciliation Act, 1996 — Section 9Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 3(2)