High Courts22 Jul 2013Dismissed
Delhi Sikh Gurdwara Management Committee Vs Union of India and Others
Delhi High Court · (2013) 07 DEL CK 0245
Delhi Sikh Gurdwaras Act, 1971 — Section 24Limitation Act, 1963 — Section 14
COURT ARCHIVE
Delhi High Court judgments
1,36,127 judgments · page 4,021 of 6,807
High Courts22 Jul 2013Allowed
Union of India and Others Vs Sh. K.S. Ludu and Another
Delhi High Court · (2013) 07 DEL CK 0243
Constitution of India, 1950 — Article 14, 142
High Courts22 Jul 2013
Sher Singh Sikriwal Vs UOI and Others
Delhi High Court · (2013) 07 DEL CK 0242
Indian Forests Service (Recruitment) Rules, 1966 — Rule 4, 5, 8Indian Forest Service (Regulation Of Seniority) Rules, 1968 — Rule 3, 3(2)(c), 4, 7
High Courts22 Jul 2013
Sun Pharmaceuticals Industries Ltd. Vs Mukesh Kumar P. and Others
Delhi High Court · (2013) 7 AD 622 : (2013) 6 AD 651 : (2013) 202 DLT 231 : (2013) 55 PTC 209
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Evidence Act, 1872 — Section 65B, 65B(4)Trade Marks Act, 1999 — Section 11(1), 11(3)(a), 134, 28, 29
High Courts22 Jul 2013
Ved Vrat Sharma Vs Auto Needs (I) Pvt. Ltd.
Delhi High Court · (2013) 07 DEL CK 0185
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 3, Order 6 Rule 17Environment (Protection) Act, 1986 — Section 5
High Courts22 Jul 2013Dismissed
A.K. Verma Vs R.K. Mathur and Another
Delhi High Court · (2013) 07 DEL CK 0139
High Courts22 Jul 2013Dismissed
Union of India and Others Vs Kuldeep Kumar Sharma
Delhi High Court · (2013) 4 LLN 570
Administrative Tribunals Act, 1985 — Section 17, 19, 20, 21, 21(1)Constitution of India, 1950 — Article 226
High Courts22 Jul 2013Disposed Off
Niranjan Singh Vs C.B.I.
Delhi High Court · (2013) 203 DLT 635 : (2013) 3 JCC 1870
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts22 Jul 2013Dismissed
Naresh @ Koki Vs State of Delhi
Delhi High Court · (2013) 202 DLT 740 : (2013) 5 ILR Delhi 3377 : (2013) 4 JCC 2655
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 149, 302, 307, 324, 326
High Courts22 Jul 2013Allowed
Firoj Vs State
Delhi High Court · (2013) 07 DEL CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2), 428Penal Code, 1860 (IPC) — Section 34, 364A
High Courts22 Jul 2013Dismissed
Madhu Devi Vs National Scheduled Caste Finance and Development Corporation and Another
Delhi High Court · (2013) 07 DEL CK 0030
High Courts19 Jul 2013Dismissed
Sri Surender Singh (Ex. Constable) Vs Union of India and Others
Delhi High Court · (2013) 07 DEL CK 0588
Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts19 Jul 2013Disposed Off
Mohammad Nair Vs State (N.C.T. of Delhi)
Delhi High Court · (2013) 07 DEL CK 0584
Penal Code, 1860 (IPC) — Section 323, 395
High Courts19 Jul 2013Dismissed
Bhateri Devi and Another Vs State of Delhi
Delhi High Court · (2013) 3 DMC 155 : (2013) 4 JCC 2907
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B, 114
High Courts19 Jul 2013
Virender Kumar (Deceased) Vs State and Another
Delhi High Court · (2013) 07 DEL CK 0566
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 2, 2(wa), 200, 420, 482Penal Code, 1860 (IPC) — Section 406, 420, 467, 477, 506
High Courts19 Jul 2013Partly Allowed
Managing Committee and Another Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 07 DEL CK 0542
Constitution of India, 1950 — Article 226
High Courts19 Jul 2013Allowed
Meenu Saxena and Others Vs Arya Vidya Mandir and Others
Delhi High Court · (2013) 202 DLT 216 : (2014) 1 SLJ 245
High Courts19 Jul 2013Dismissed
Sheikh Mumtaz Ahmed Vs Rana Khursheed and Others
Delhi High Court · (2013) 07 DEL CK 0508
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5Waqf Act, 1995 — Section 57, 87
High Courts19 Jul 2013Disposed Off
New India Assurance Co. Ltd. Vs Gurmeet Kaur and Others
Delhi High Court · (2013) 07 DEL CK 0478